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1 paragraphs · 8 words
Their Lordships 1. Dismissed the petition with costs.
Privy Council(1896) 11 PRI CK 0002
Lalta Pershad and Others vs Sheikh Azzir-Ud-Din Ahmid and another
Privy Council · Decided on 21 November 1896 · Citation: (1896) 24 IndApp 49
- HON’BLE JUDGES
- Watson, Hobhouse, Morris, Richard Couch, JJ.