Privy Council(1896) 07 PRI CK 0002

Muhammad Ikram-Ud-Din vs Mussammat Najiban

Privy Council · Decided on 28 July 1896 · Citation: (1896) 23 IndApp 167

HON’BLE JUDGES
Watson, Hobhouse, Macnaghten, Davey, Richard Couch, JJ.

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Judgment

1 paragraphs · 21 words
1.

Their Lordships gave special leave as prayed, and directed that it should be without security. The record must be completed.