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Privy Council judgments, 1876

28 judgments · page 1 of 2

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Privy Council01 Dec 1876

Rajah Vurmah Valia Vs Ravi Vurmah Mutha and others

Privy Council · (1876) 4 IndApp 76

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Privy Council30 Nov 1876

Konwar Doorganath Roy Vs Ram Chunder Sen and others

Privy Council · (1877) 2 ILRPC 341 : (1876) 4 IndApp 52

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Privy Council28 Nov 1876

Ameeroonissa Khatoon Vs Abedoonissa Khatoon

Privy Council · (1876) 4 IndApp 66

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Privy Council28 Nov 1876

Amirunnissa Khatoon Vs Abidunnnissa Khatoon

Privy Council · (1877) 2 ILRPC 328

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Privy Council25 Nov 1876

Ram Coomar Coondoo and Another Vs Chunder Canto Mookerjee

Privy Council · (1877) 2 ILRPC 233 : (1876) 4 IndApp 23

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Privy Council04 Nov 1876

Narain Singh and Others Vs Shimbhoo Singh and others

Privy Council · (1875) 1 ILRPC 325 : (1876) 4 IndApp 15

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Privy Council03 Nov 1876

Rajah Vellanki Venkata Krishna Row Vs Venkata Rama Lakshmi Narsayya and others

Privy Council · (1876) 4 IndApp 1

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Privy Council13 Jul 1876

Chowdhri Murtaza Hossein Vs Mussumat Bibi Bechunnissa

Privy Council · (1876) 3 IndApp 209

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Privy Council29 Jun 1876

Nidhoomoni Debya Vs Saroda Pershad Mookerjee and others

Privy Council · (1876) 3 IndApp 253

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Privy Council21 Jun 1876

Lallbhoy Vullubhoy and Others Vs Cowasjee Nanabhoy

Privy Council · (1877) 1 ILRPC 315

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Privy Council21 Jun 1876

Mirza Mahomed Aga Ali Khan Bahadoor Vs The Widow of Balmakund and others

Privy Council · (1876) 3 IndApp 241

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Privy Council21 Jun 1876

Cowasjee Nanabhoy Vs Lallbhoy Vullubhoy and others

Privy Council · (1876) 3 IndApp 200

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Privy Council24 May 1876

Reasut Hossein Vs Hadjee Abdoollah and another

Privy Council · (1876) 3 IndApp 221

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Privy Council24 May 1876

In Re: Hadjee Abdoollah; Reasut Hossein

Privy Council · (1877) 2 ILRPC 131

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Privy Council19 May 1876

Girdhari Singh Vs Hurdeo Narain Singh and others

Privy Council · (1876) 3 IndApp 230

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Privy Council18 May 1876

Rowshan Jehan Vs Khajooroonissa Widow of Enayut Hossein, Deceased

Privy Council · (1877) 2 ILRPC 184

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Privy Council18 May 1876

Ranee Khujooroonissa, Widow of Enayut Hossein Vs Mussamut Roushun Jehan

Privy Council · (1876) 3 IndApp 291

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Privy Council06 May 1876

Bisheswari Debya Vs Govind Persad Tewari and others

Privy Council · (1876) 3 IndApp 194

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Privy Council28 Mar 1876

Damodar Gordhan Vs Deoram Kanji (Deceased, By His Sons and Heirs)

Privy Council · (1877) 1 ILRPC 256

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Privy Council24 Mar 1876

Vira Viradhi Vira Pratapa Raghunadha Anunga Bhima Deo Kesari Maharaz, The Zemindar of Chinnakimidy Vs Brozo Kishoro Patta Deo

Privy Council · (1876) 3 IndApp 154

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