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Privy Council judgments, 1929

110 judgments · page 1 of 6

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Privy Council16 Dec 1929

Shah Ahid Husain and others Vs Mohammad Ismail and others

Privy Council · (1930) AIR(PC) 264

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Privy Council16 Dec 1929

Wali Mohammad and others Vs Mohammad Baksh and others

Privy Council · (1930) AIR(PC) 91

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Privy Council13 Dec 1929

A, a Pleader of Agra Vs Judges of the High Court of Judicature, Allahabad

Privy Council · (1930) AIR(PC) 60

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Privy Council12 Dec 1929

Lala Ram Narain and others Vs Radha Kishen Moti Lal Chamaria

Privy Council · (1930) AIR(PC) 66

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Privy Council12 Dec 1929

Hunsraj and others Vs Bejoy Lal Seal and others

Privy Council · (1930) AIR(PC) 59

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Privy Council12 Dec 1929

Hukamchand Kasliwal and another Vs Radha Kishen Moti Lal Chamaria and others

Privy Council · (1930) AIR(PC) 76

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Privy Council06 Dec 1929

Atta Mohammad Vs Emperor

Privy Council · (1930) AIR(PC) 57(2)

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Privy Council06 Dec 1929

Atta Mohammad Vs Emperor, Opposite Party

Privy Council · (1930) AIR(PC) 57

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Privy Council06 Dec 1929

(Rai) Pramatha Nath Mullick Bahadur Vs Secretary of State

Privy Council · (1930) AIR(PC) 64

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Privy Council06 Dec 1929

Harry Kempson Gray and another Vs Bhagu Mian and others

Privy Council · (1930) AIR(PC) 82

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Privy Council05 Dec 1929

Amiruddi Gazi and others Vs Makhan Lal Chatterji and others

Privy Council · (1930) AIR(PC) 83

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Privy Council03 Dec 1929

(Gudivada) Mangamma Vs (Maddi) Mahalakshmamma

Privy Council · (1930) AIR(PC) 44

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Privy Council03 Dec 1929

Gangabai and others Vs Fakirgowda Somaypagowda Desai and others

Privy Council · (1930) AIR(PC) 93

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Privy Council29 Nov 1929

Surendra Nath Karan Deo Vs (Kumar) Kamakhya Narain Singh

Privy Council · (1930) AIR(PC) 45

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Privy Council26 Nov 1929

Commr. of Income Tax, Bombay Presidency Vs Bombay Trust Corporation Ltd.

Privy Council · (1930) AIR(PC) 54

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Privy Council25 Nov 1929

Chung Chuck Vs Rex

Privy Council · (1930) AIR(PC) 291

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Privy Council22 Nov 1929

Sadasheo Vs Vithoba and others

Privy Council · (1930) AIR(PC) 28

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Privy Council22 Nov 1929

Vellaswamy Servai and others Vs L. Sivaraman Servai

Privy Council · (1930) AIR(PC) 24

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Privy Council21 Nov 1929

Bon Kwi and others Vs Firm S.K.R.S.K.R. and others

Privy Council · (1930) AIR(PC) 26

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Privy Council19 Nov 1929

Kalipada De and others Vs Dwijapada Das and others

Privy Council · (1930) AIR(PC) 22

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