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Privy Council judgments, 1929

110 judgments · page 4 of 6

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Privy Council11 Jun 1929

Maharaj Bahadur Singh and others Vs A.H. Forbes

Privy Council · (1929) AIR(PC) 209

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Privy Council11 Jun 1929

Joydurga Dasi Vs Saroj Ranjan Sinha and others

Privy Council · (1929) AIR(PC) 214

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Privy Council10 Jun 1929

Benjamin F. Groat Vs Hydro Electric Power Commission of Ontario

Privy Council · (1929) AIR(PC) 238

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Privy Council07 Jun 1929

Satish Chandra Joardar and others Vs Birendra Nath Roy

Privy Council · (1929) AIR(PC) 225

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Privy Council06 Jun 1929

(Kunwar) Mulayam Singh and another Vs Sheoraj Singh and others

Privy Council · (1929) AIR(PC) 217

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Privy Council04 Jun 1929

Mafatlal Gagalbai Vs Jivanlal Girdhurdas and another

Privy Council · (1929) AIR(PC) 205

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Privy Council04 Jun 1929

Ghanendra Kumar Roy and others Vs Prafulla Nath Thakur

Privy Council · (1929) AIR(PC) 200

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Privy Council04 Jun 1929

Netherlandsche Handel Maatschappij Vs R.M.P. Chettiar Firm and others

Privy Council · (1929) AIR(PC) 202

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Privy Council14 May 1929

Bhai Panna Singh and others Vs Bhai Arjun Singh and others

Privy Council · (1929) AIR(PC) 179

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Privy Council14 May 1929

Hiralal Sahu and others Vs Lachhmi Prasad Narain Singh

Privy Council · (1929) AIR(PC) 176

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Privy Council13 May 1929

Maine and New Brunswick Electrical Power Co. Ltd. Vs Alice M. Hart

Privy Council · (1929) AIR(PC) 185

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Privy Council09 May 1929

Ramji Patel Vs Rao Kishore Singh

Privy Council · (1929) AIR(PC) 190

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Privy Council07 May 1929

Bhuban Mohan Basack Vs Chairman of the Municipal Commissioners, Dacca and others

Privy Council · (1929) AIR(PC) 272

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Privy Council02 May 1929

Nuh-Ullah Khan and others Vs Mohammad Shafij-Ullah Khan

Privy Council · (1929) AIR(PC) 212

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Privy Council23 Apr 1929

Ma Mya and another Vs Ma Me Kyin and another

Privy Council · (1929) AIR(PC) 246

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Privy Council19 Apr 1929

Mt. Jaggo Bai Vs Utsava Lal

Privy Council · (1929) AIR(PC) 166

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Privy Council16 Apr 1929

Bhimanath Missir and others Vs Smt. Tara Dai and others

Privy Council · (1929) AIR(PC) 162

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Privy Council16 Apr 1929

Vallabdas Narainji Vs Development Officer, Bandra

Privy Council · (1929) AIR(PC) 163

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Privy Council15 Apr 1929

Saiyad Qasim Husain and others Vs Habibur Rahman and others

Privy Council · (1929) AIR(PC) 174

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Privy Council21 Mar 1929

Raja Satya, Niranjan Chakravarty and others Vs Surajubala Debi and another

Privy Council · (1930) AIR(PC) 13

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