Privy Council18 Dec 1947
Producers Co - operative Distributing Society Ltd. Vs Commissioner of Taxation
Privy Council · (1948) AIR(PC) 74
COURT ARCHIVE
Privy Council judgments, 1947
58 judgments · page 1 of 3
Privy Council02 Dec 1947
Hafiz Mohammed Fateh Nasib Vs Sir Swarup Chand Hukum Chand, a firm and another
Privy Council · (1948) AIR(PC) 76
Privy Council01 Dec 1947
Hasanali and others Vs Mansoorali and others
Privy Council · (1948) AIR(PC) 66
Privy Council14 Oct 1947
Govindram Seksaria a firm and another Vs Edward Radbone
Privy Council · (1948) AIR(PC) 56
Privy Council14 Oct 1947
Commissioner of Income - tax, West Punjab, North - West Frontier and Delhi Provinces, Lahore Vs Tribune Trust, Lahore
Privy Council · (1948) AIR(PC) 102
Privy Council30 Jul 1947
Medapati Surayya and others Vs Tondapu Bala Gangadhara Ramakrishna Reddi and others
Privy Council · (1948) AIR(PC) 3
Privy Council30 Jul 1947
Vathyam Balarama Sastri Vs Vavilala Vasudeva Sastri
Privy Council · (1948) AIR(PC) 7
Privy Council29 Jul 1947
Khuda Bakhsh and another Vs Sardar Budh Singh and another
Privy Council · (1948) AIR(PC) 45
Privy Council29 Jul 1947
Lachhman Das Vs Commissioner of Income Tax, Punjab, N.W.F. and Delhi Provinces, Lahore
Privy Council · (1948) AIR(PC) 8
Privy Council29 Jul 1947
R.M.A.R.A. Adaikappa Chettiar and another Vs R. Chandrasekhara Thevar
Privy Council · (1948) AIR(PC) 12
Privy Council29 Jul 1947
Sir Mohammad Akbar Khan Vs Mt. Motai and others
Privy Council · (1948) AIR(PC) 36
Privy Council29 Jul 1947
K. Kochunni alias Muppil Nayar Vs K. Kuttanunni alias Elaya Nayar and others
Privy Council · (1948) AIR(PC) 47
Privy Council24 Jul 1947
Mohammad Din and others Vs Imam Din and another
Privy Council · (1948) AIR(PC) 33
Privy Council24 Jul 1947
Mazhar Husain and others Vs Rao Bahadur Adiya Saran Singh
Privy Council · (1948) AIR(PC) 42
Privy Council23 Jul 1947
A.R. Ramaswami Ayyar Vs Hariram and others
Privy Council · (1948) AIR(PC) 23
Privy Council22 Jul 1947
N. Sankaranarayana Pillayan and others Vs Board of Commissioners for the Hindu Religious Endowments, Madras, and another
Privy Council · (1948) AIR(PC) 25
Privy Council21 Jul 1947
Rani Munia and another Vs Surendra Bikram Singh
Privy Council · (1948) AIR(PC) 12