COURT ARCHIVE
Privy Council judgments, 1944
44 judgments · page 1 of 3
Privy Council20 Dec 1944
Twentsche Overseas Trading Co. Ltd. Vs Uganda Sugar Factory Ltd.
Privy Council · (1945) AIR(PC) 144
Privy Council18 Dec 1944
Marudanayagam Pillai Vs Manickavasakam Chettiar
Privy Council · (1945) AIR(PC) 67
Privy Council18 Dec 1944
Devji Goa and others Vs Tricumji Jiwandas and others
Privy Council · (1945) AIR(PC) 71
Privy Council11 Dec 1944
Secretary of State Vs Ambdlal Khora and others
Privy Council · (1945) AIR(PC) 56
Privy Council04 Dec 1944
Rarnchandra Jivaji Kanagoand another Vs Laxman Shrinivas Naik and another
Privy Council · (1945) AIR(PC) 54
Privy Council22 Nov 1944
Govind Ram and others Vs Madan Gopal and others
Privy Council · (1945) AIR(PC) 74
Privy Council20 Nov 1944
Rajammal alias Sundarammal and others Vs Sabapathi Pillai and another
Privy Council · (1945) AIR(PC) 82
Privy Council13 Nov 1944
M. Ethirajulu Naidu Vs A. Ranganatham Chetti and others
Privy Council · (1945) AIR(PC) 77
Privy Council17 Oct 1944
Al. Vr. St. Virappa Chettiar Vs Periakaruppan Chettiar
Privy Council · (1945) AIR(PC) 35
Privy Council17 Oct 1944
Lala Man Mohan Das Vs Janki Prasad and others
Privy Council · (1945) AIR(PC) 23
Privy Council17 Oct 1944
Bishun Singh alias Babu Singh and another Vs Sri Thakurji Mangla Nain Bhagwan and others
Privy Council · (1945) AIR(PC) 30
Privy Council17 Oct 1944
Trinidad Lake Asphalt Operating Co., Ltd Vs Commissioners of Income Tax for Colony of Trinidad and Tobago
Privy Council · (1945) AIR(PC) 85
Privy Council27 Jul 1944
Mt. Kesarbai and another Vs Indarsingh alias Ishwarkumar
Privy Council · (1945) AIR(PC) 16