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Privy Council judgments, 1938

66 judgments · page 1 of 4

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Privy Council19 Dec 1938

Sm. Radharani Dassya and others Vs Sm. Brindarani and others

Privy Council · (1939) AIR(PC) 27

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Privy Council19 Dec 1938

Raja Ajai Verma Vs Mt. Vijai Kumari and another

Privy Council · (1939) AIR(PC) 22

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Privy Council02 Dec 1938

Chung Chi Cheung Vs The King

Privy Council · (1939) AIR(PC) 69

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Privy Council01 Dec 1938

Pyrmont Ltd. and another Vs Lucila Schott

Privy Council · (1939) AIR(PC) 74

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Privy Council01 Dec 1938

Prahladrai Chooreewalla Vs Commissioners for the Port of Calcutta

Privy Council · (1939) AIR(PC) 11

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Privy Council29 Nov 1938

Corporation of Calcutta Vs Moti Chand Chowdhury and others

Privy Council · (1939) AIR(PC) 20

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Privy Council29 Nov 1938

Ram Kinkar Banerjee and others Vs Satya Charan Srimani and others

Privy Council · (1939) AIR(PC) 14

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Privy Council18 Nov 1938

Commissioner of Income Tax, Madras Vs S.L. Mathias

Privy Council · (1939) AIR(PC) 1

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Privy Council17 Nov 1938

I.L.M. Cadija Umma and another Vs S. Don Manis Appu

Privy Council · (1939) AIR(PC) 63

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Privy Council31 Oct 1938

Chaudhri Mahbub Singh and others Vs Haji Abdul Aziz Khan

Privy Council · (1939) AIR(PC) 8

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Privy Council31 Oct 1938

S.N. Bannerjee and another Vs Kuchwar Lime and Stone Co. Ltd. and others

Privy Council · (1938) AIR(PC) 295

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Privy Council21 Oct 1938

Firm Gokal Chand Jagan Nath Vs Firm Nand Ram Das-Atma Ram

Privy Council · (1938) AIR(PC) 292

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Privy Council20 Oct 1938

Mohammad Ismail and others Vs Hanuman Parshad and another

Privy Council · (1938) AIR(PC) 290

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Privy Council17 Oct 1938

Smt. Premila Devi and others Vs Peoples Bank of Northern India Ltd. (in Liquidation)

Privy Council · (1938) AIR(PC) 284

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Privy Council17 Oct 1938

Lala Nand Kishore Vs Azmat Ulla, Official Receiver, Delhi, and another

Privy Council · (1938) AIR(PC) 277

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Privy Council17 Oct 1938

Kumar Kamalaranjan Roy Vs Secretary of State

Privy Council · (1938) AIR(PC) 281

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Privy Council27 Jul 1938

Northern Ontario Power Co. Ltd. Vs La Roche Mines Ltd. and another

Privy Council · (1939) AIR(PC) 59

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Privy Council27 Jul 1938

George Walkem Shannon and others Vs Lower Mainland Dairy Products Board and another

Privy Council · (1939) AIR(PC) 36

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Privy Council27 Jul 1938

Pestonjee Bhicajee Firm Vs Patrick H. Anderson

Privy Council · (1939) AIR(PC) 6

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Privy Council27 Jul 1938

Mary Elizabeth Wood and others Vs Gerald Allan Wood

Privy Council · (1939) AIR(PC) 33

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