Privy Council27 May 1938
Mahant Satnam Singh Vs Bawan Bhagwan Singh
Privy Council · (1938) AIR(PC) 216
COURT ARCHIVE
Privy Council judgments, 1938
66 judgments · page 3 of 4
Privy Council12 May 1938
Mauna Po Hla and another Vs Ma Ngwe Sint and others
Privy Council · (1938) AIR(PC) 223
Privy Council03 May 1938
Pandit Parma Nand Vs Nihal Chand and another
Privy Council · (1938) AIR(PC) 195
Privy Council03 May 1938
Rowland Ady and others Vs Administrator General of Burma, Administrator to the estate of Hosain Hamadanee
Privy Council · (1938) AIR(PC) 198
Privy Council02 May 1938
Malik Harkishan Singh Vs Malik Partap Singh and others
Privy Council · (1938) AIR(PC) 189
Privy Council07 Apr 1938
Commissioner of Income Tax, Bombay Presidency and Aden Vs Messrs. Khiemchand-Ramdas
Privy Council · (1938) AIR(PC) 175
Privy Council07 Apr 1938
Nawab Mirza Mohammad Kazim Ali Khan and another Vs Nawab Mirza Mohammad Sadiq Ali Khan and others
Privy Council · (1938) AIR(PC) 169
Privy Council01 Apr 1938
Partap Singh and another Vs Sant Kaur and another
Privy Council · (1938) AIR(PC) 181
Privy Council29 Mar 1938
Mt. Ali Begam and others Vs Badr-ul-Islam Ali Khan and others
Privy Council · (1938) AIR(PC) 184
Privy Council18 Mar 1938
Gaekwar Baroda State Railway Vs Hafiz Habib-ul-Haq and others
Privy Council · (1938) AIR(PC) 165
Privy Council07 Mar 1938
Ahmed Angullia Vs Estate and Trust Agencies (1927) Ltd. and others
Privy Council · (1938) AIR(PC) 205
Privy Council14 Feb 1938
Charles Francis Martin de Bueger Vs J. Ballantyne and Co. Ltd.
Privy Council · (1938) AIR(PC) 136
Privy Council10 Feb 1938
Raja Bahadur Dhanarajagerji Vs Raja Panuganti Parthasaratlii Rayanim Varu and others
Privy Council · (1938) AIR(PC) 139
Privy Council04 Feb 1938
Canadian Shredded Wheat Co. Ltd. Vs Kellogg Company of Canada Ltd. and another
Privy Council · (1938) AIR(PC) 143