CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Privy Council/1881

COURT ARCHIVE

Privy Council judgments, 1881

31 judgments · page 1 of 2

By year

  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
Privy Council22 Nov 1881

Lalli Begum and Others Vs Mahammad Azmat Ali Khan

Privy Council · (1882) 8 ILRPC 422

Read judgment
Privy Council22 Nov 1881

Mussumat Lalli Begum and Others Vs Nawab Muhammad Azmat Ali Khan

Privy Council · (1881) 9 IndApp 8

Read judgment
Privy Council12 Nov 1881

Pudma Coomari Debi and Others Vs The Court of Wards and another

Privy Council · (1881) 8 IndApp 229

Read judgment
Privy Council11 Nov 1881

Ganja Ram and Another Vs Sirdar Sujan Singh

Privy Council · (1881) 9 IndApp 58

Read judgment
Privy Council08 Nov 1881

Surut Sundari Debi Vs Hurro Durga Chowdhrani

Privy Council · (1882) 8 ILRPC 332

Read judgment
Privy Council08 Nov 1881

Maharani Surut Soondari Debi Vs Hurro Doorga Chowdhrani

Privy Council · (1881) 9 IndApp 1

Read judgment
Privy Council12 Jul 1881

Rai Jang Bahadur and Others Vs Bibi Sahodra And; Lutchman Sahai Chaodhri

Privy Council · (1882) 8 ILRPC 224

Read judgment
Privy Council09 Jul 1881

Seth Jaidial Vs Seth Sita Ram

Privy Council · (1881) 8 IndApp 215

Read judgment
Privy Council09 Jul 1881

The Secretary of State For India In Council Vs Rani Anundmoyi Debi

Privy Council · (1881) 8 IndApp 172

Read judgment
Privy Council09 Jul 1881

Rani Anandomoyi Debi Vs The Secretary of State For India In Council

Privy Council · (1882) 8 ILRPC 95

Read judgment
Privy Council01 Jul 1881

Raja Udaya Aditya Deb and Another Vs Jadab Lal Aditya Deb

Privy Council · (1882) 8 ILRPC 199

Read judgment
Privy Council23 Jun 1881

Pulukdhari Roy and Others Vs Rajah Radha Pershad Singh

Privy Council · (1881) 8 IndApp 165

Read judgment
Privy Council23 Jun 1881

Radha Persad Singh Vs Polokdhari Rai and others

Privy Council · (1882) 8 ILRPC 28

Read judgment
Privy Council18 Jun 1881

Mungul Pershad Dichit and Another Vs Grija Kant Lahiri Chowdhry

Privy Council · (1881) 8 IndApp 123

Read judgment
Privy Council18 Jun 1881

Venkateswara Iyan and Another Vs Shekhari Varma, Valiya Rajah Avergal of Palghautcherry

Privy Council · (1881) 8 IndApp 143

Read judgment
Privy Council17 Jun 1881

Chaudhri Ujagur Singh Vs Chaudhri Pitam Singh and others

Privy Council · (1881) 8 IndApp 190

Read judgment
Privy Council16 Jun 1881

Fakharuddin Mahomed Ahsan Chowdhry; Alimunnissa Khatun and Sha Sufi Sufilla Vs Official Trustee of Bengal

Privy Council · (1882) 8 ILRPC 178 : (1881) 8 IndApp 197

Read judgment
Privy Council13 Jun 1881

Mungul Pershad Dichit and Another Vs Grija Kant Lahiri

Privy Council · (1882) 8 ILRPC 51

Read judgment
Privy Council12 Jun 1881

Mussummat Bebea Sahodra and Lutchman Sahai Chowdhry and Others Vs Roy Jung Bahadoor and others

Privy Council · (1881) 8 IndApp 210

Read judgment
Privy Council24 May 1881

Dorab Ali Khan Vs Suleman Kadr

Privy Council · (1882) 8 ILRPC 1

Read judgment
12Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions