Privy Council20 Dec 1948
Hulli Electricity Co. Ltd. Vs Province of Bombay
Privy Council · (1949) AIR(PC) 136
COURT ARCHIVE
Privy Council judgments, 1948
82 judgments · page 1 of 5
Privy Council20 Dec 1948
Badridas Daga, and another Vs Commissioner of Income Tax, Central and United Provinces, Lucknow
Privy Council · (1949) AIR(PC) 159
Privy Council07 Dec 1948
Adyanath Ghatak Vs Krishna Prasad Singh and another
Privy Council · (1949) AIR(PC) 124
Privy Council30 Nov 1948
Chenard and Co. and others Vs Joachim Arissol
Privy Council · (1949) AIR(PC) 127
Privy Council22 Nov 1948
Attorney-General of Saskatchewan Vs Attorney-General of Canada and others
Privy Council · (1949) AIR(PC) 190
Privy Council15 Nov 1948
Antonio Buttigieg Vs Inez Faizon and others
Privy Council · (1949) AIR(PC) 118
Privy Council04 Nov 1948
North West Frontier Province Vs Suraj Narain Anand
Privy Council · (1949) AIR(PC) 112
Privy Council21 Oct 1948
Commissioner of Income Tax, Bombay Mofussil Vs Western India Life Insurance Co. Ltd., Satara
Privy Council · (1949) AIR(PC) 97
Privy Council19 Oct 1948
International Harvester Co. of Canada Ltd. Vs Provincial Tax Commission and others
Privy Council · (1949) AIR(PC) 72
Privy Council18 Oct 1948
Mohammad Jan and another Vs Rafi-ud-din and others
Privy Council · (1949) AIR(PC) 70
Privy Council14 Oct 1948
Commissioner of Income- tax, Bombay City Vs Great Eastern Life Assurance Co. Ltd.
Privy Council · (1949) AIR(PC) 99
Privy Council13 Oct 1948
D.R. Fraser and Co. Ltd. Vs Minister of National Revenue.
Privy Council · (1949) AIR(PC) 120
Privy Council13 Oct 1948
M.G. Perera Vs Andrew Vincent Peiris and another
Privy Council · (1949) AIR(PC) 106
Privy Council13 Oct 1948
N.K.M.S.P. Visalakshi Achi Vs R.M.M.L. Muthiah Chettiar and others
Privy Council · (1949) AIR(PC) 66
Privy Council13 Oct 1948
Imam Din Vs Mt. Said Bibi (since deceased) and others
Privy Council · (1949) AIR(PC) 87
Privy Council13 Oct 1948
Labour Relations Board of Saskatchewan Vs John East Iron Works Ltd.
Privy Council · (1949) AIR(PC) 129
Privy Council28 Jul 1948
Chandra Kishore Tewari and others Vs Deputy Commissioner of Lucknow in Charge Court of Wards, Sissendi Estate and another
Privy Council · (1949) AIR(PC) 207