Privy Council23 Jul 1948
Samuel Seward Toddings Vs Edmund Graham Gibbons
Privy Council · (1949) AIR(PC) 30
COURT ARCHIVE
Privy Council judgments, 1948
82 judgments · page 2 of 5
Privy Council23 Jul 1948
Union Trustee Co. of Australia Ltd. Vs Lena Ethel Bartlam and others
Privy Council · (1949) AIR(PC) 62
Privy Council19 Jul 1948
Balasubramania Raghunatha Rangaswami Singapuliar Vs S.T. Nagappa Chettiar alias Chockalinga Chettiar (since deceased) now represented by S.T. Muthiah Chettiar and others
Privy Council · (1949) AIR(PC) 25
Privy Council19 Jul 1948
Bank of Bihar Ltd. Vs Sarangdhar Singh and another
Privy Council · (1949) AIR(PC) 8
Privy Council15 Jul 1948
Maharaja of Pittapuram Vs Province of Madras
Privy Council · (1949) AIR(PC) 3
Privy Council12 Jul 1948
Mustafa Ali Khan Vs Commr. of Income Tax, U. P. Ajmer and Ajmer-Merwara
Privy Council · (1949) AIR(PC) 13
Privy Council08 Jul 1948
Pragdas Mathuradas Vs Jeewanlal (1929) Ltd.
Privy Council · (1948) AIR(PC) 217
Privy Council06 Jul 1948
Commissioner of Income Tax, Bihar and Orissa Vs Kamakhaya Narayan Singh and others
Privy Council · (1949) AIR(PC) 1
Privy Council05 Jul 1948
Nkwantahene Nana Kwame Boakye Tromu II Vs Bechemhene Nana Fosu Gyeabour II
Privy Council · (1949) AIR(PC) 291
Privy Council28 Jun 1948
Premier Construction Co. Ltd. Vs Commissioner of Income Tax, Bombay City
Privy Council · (1949) AIR(PC) 20
Privy Council17 Jun 1948
C.S. Nataraja Pillai (now deceased) and another Vs C.S. Subbaraya Chettiar
Privy Council · (1949) AIR(PC) 43
Privy Council17 Jun 1948
Kadappa Bapurao Desai Vs Lingappa Ramchandra Desai
Privy Council · (1949) AIR(PC) 35
Privy Council17 Jun 1948
Sara Vesraswami alias Sara Veerraju Vs Talluri Narayya (deceased) and others
Privy Council · (1949) AIR(PC) 32
Privy Council15 Jun 1948
Governor-General in Council, represented by the General Manager, South Indian Railway Vs Municipal Council, Madura, through its Commissioner
Privy Council · (1949) AIR(PC) 36
Privy Council15 Jun 1948
Governor-General in Council, represented by the General Manager, South Indian Railway Vs The Municipal Council, Madura, through its Commissioner
Privy Council · (1949) AIR(PC) 39
Privy Council31 May 1948
Mohammad Khalil Khan and others Vs Mahbub Ali Mian and others
Privy Council · (1949) AIR(PC) 78