Privy Council08 Mar 1948
Margaret Line Vs Electric Wire Co., of Palestine Ltd.
Privy Council · (1949) AIR(PC) 51
COURT ARCHIVE
Privy Council judgments, 1948
82 judgments · page 4 of 5
Privy Council08 Mar 1948
Joseph Klein and others Vs Eliahu (Leo) Heiman and others
Privy Council · (1949) AIR(PC) 53
Privy Council02 Mar 1948
Ratti Ram and Sons (a firm) Vs Moti Lal and others
Privy Council · (1949) AIR(PC) 68
Privy Council01 Mar 1948
Peter Cosquieri Vs Magdalena Formento and others
Privy Council · (1949) AIR(PC) 46
Privy Council26 Feb 1948
Sri Kakulam Subrahmanyam and another Vs Kurra Subba Rao
Privy Council · (1948) AIR(PC) 95
Privy Council26 Feb 1948
Bhagwanji Morarji Goculdas Vs Alembic Chemical Works Co. Ltd. and others
Privy Council · (1948) AIR(PC) 100
Privy Council18 Feb 1948
Mosur Subramania Sastri Vs Seshama Raju and others
Privy Council · (1948) AIR(PC) 89
Privy Council17 Feb 1948
Wallace Brothers and Co., Ltd Vs Commissioner of Income Tax, Bombay City and Bombay Suburban District
Privy Council · (1948) AIR(PC) 118
Privy Council03 Feb 1948
Raja Mahadeva Royal Y.B. Vs Raja Virabasava Chikka Royal and other
Privy Council · (1948) AIR(PC) 114
Privy Council20 Jan 1948
Sri Raja Inuganti Venkata Rajagopala Rama Suryaprakasa Rao Garu and another Vs Maharaja of Pithapuram and another
Privy Council · (1948) AIR(PC) 175
Privy Council19 Jan 1948
Jogindra Nath Dutta and others Vs Administrator-General of Bengal and others
Privy Council · (1948) AIR(PC) 92
Privy Council13 Jan 1948
Hardat Ram and others Vs Paras Nath and others
Privy Council · (1948) AIR(PC) 85