Privy Council13 Dec 1890
Lala Muddun Gopal Lal Vs Mussumat Khikhinda Koer
Privy Council · (1891) 18 ILRPC 341 : (1890) 18 IndApp 9
COURT ARCHIVE
Privy Council judgments, 1890
37 judgments · page 1 of 2
Privy Council20 Nov 1890
Rajah Hurronath Roy Bahadoor Vs Rundhir Singh and others
Privy Council · (1890) 18 IndApp 1
Privy Council20 Nov 1890
Hurro Nath Rai Chowdhri Vs Randhir Singh and others
Privy Council · (1891) 18 ILRPC 311
Privy Council26 Jul 1890
Kali Kishore Dutt Gupta Mozumdar Vs Bhusan Chunder Alias Bepin Chunder Dutt Gupta
Privy Council · (1892) 18 ILRPC 201 : (1890) 17 IndApp 159
Privy Council26 Jul 1890
Srimati Bibi Jarao Kumari Vs Rani Lalonmoni and another
Privy Council · (1890) 17 IndApp 145
Privy Council23 Jul 1890
Bishambhar Nath and Others Vs Nawab Imdad Ali Khan
Privy Council · (1890) 17 IndApp 181
Privy Council19 Jul 1890
Umes Chunder Sircar Vs Zahur Fatima and others
Privy Council · (1891) 18 ILRPC 164
Privy Council12 Jul 1890
Lal Sahab Rai and Others Vs Maharaja Radha Parshad Singh
Privy Council · (1890) 17 IndApp 150
Privy Council09 Jul 1890
Brij Mohan and Others Vs Maina and others
Privy Council · (1890) 17 IndApp 187
Privy Council25 Jun 1890
Madho Parshad Vs Mehrban Singh
Privy Council · (1891) 18 ILRPC 157 : (1891) 17 IndApp 194
Privy Council01 May 1890
Srimantu Raja Yarlagadda Mallikarjuna Vs Srimantu Raja Yarlagadda Durga and another
Privy Council · (1890) 17 IndApp 134
Privy Council01 May 1890
Raja Jogendra Bhupati Hurri Chundun Mahapatra Vs Nityanund Mansingh and another
Privy Council · (1890) 17 IndApp 128
Privy Council01 May 1890
Nityanand Man Sing Vs Jogendro Bhupati Hurrochundra Mahapatra, A. Minor Under Guardianship and others
Privy Council · (1891) 18 ILRPC 151
Privy Council30 Apr 1890
Jagatpal Singh; Bishesbar Baksh Singh Vs Ran Bijai Bahadur Singh; Ran Bijai Bahadur Singh and another
Privy Council · (1891) 18 ILRPC 111
Privy Council30 Apr 1890
Rae Jagatpal Singh; Rae Bisheshar Baksh Singh Vs Dewan Ran Bijai Bahadur Singh; Dewan Ran Bijai Bahadur Singh And; Rae Jagatpal Singh
Privy Council · (1890) 17 IndApp 173