Privy Council09 Dec 1882
Srimati Janoki Debi Vs Gopal Acharjia and others
Privy Council · (1882) 10 IndApp 32
COURT ARCHIVE
Privy Council judgments, 1882
30 judgments · page 1 of 2
Privy Council01 Dec 1882
Radha Pershad Singh Vs Ram Purmeswar Singh and others
Privy Council · (1882) 10 IndApp 113
Privy Council28 Nov 1882
Omrao Begum and Another Vs The Government of India and others
Privy Council · (1883) 9 ILRPC 704 : (1882) 10 IndApp 39
Privy Council24 Nov 1882
R. Olpherts and E. Macnaghten Vs Mahabir Pershad Singh and another
Privy Council · (1882) 10 IndApp 25
Privy Council23 Nov 1882
Srimati Tara Soondari Debia and Others Vs The Maharajah of Burdwan
Privy Council · (1882) 10 IndApp 19
Privy Council16 Nov 1882
Hurrish Chunder Chowdry Vs Kali Sundari Debia
Privy Council · (1883) 9 ILRPC 482 : (1882) 10 IndApp 4
Privy Council16 Nov 1882
Kalisundery Debi Vs Hurrish Chunder Chowdhry
Privy Council · (1883) 9 ILRPC 482
Privy Council15 Nov 1882
Mussamut Lachho Vs Maya Ram, Mohammed Ibrahim and others
Privy Council · (1882) 10 IndApp 1
Privy Council15 Jul 1882
Misir Raghobardial Vs Rajah Sheo Baksh Singh
Privy Council · (1883) 9 ILRPC 439 : (1882) 9 IndApp 197
Privy Council23 Jun 1882
E. D. Sinclair Vs L. P. D. Broughton, Administrator-General of Bengal, Administering The Estate of Henry Tombs, Deceased
Privy Council · (1883) 9 ILRPC 341
Privy Council23 Jun 1882
Edward D. Sinclair Vs L. P. D. Broughton (Administrator General of Bengal and Administrator To The Estate of Sir Henry Tombs, (Deceased) and The Government of India
Privy Council · (1882) 9 IndApp 152
Privy Council18 May 1882
Rajah Nilmoni Singh Deo Bahadoor Vs Taranath Mookerjee
Privy Council · (1882) 9 IndApp 174
Privy Council10 May 1882
Muttayan Chettiar Vs Sangili Vira Pandia Chinnatambiar
Privy Council · (1882) 9 IndApp 128
Privy Council26 Apr 1882
Purmanundass Jeevundass Vs Venayekrao Wassoodeo and The Advocate-General For Bombay
Privy Council · (1882) 9 IndApp 86
Privy Council20 Apr 1882
Hurro Pershad Roy Chowdhry Vs Gopal Chunder Dutt and others
Privy Council · (1882) 9 IndApp 82
Privy Council21 Mar 1882
Albert Charles Raynor Vs The Mussoorie Bank Limited
Privy Council · (1882) 9 IndApp 70