Privy Council17 Mar 1882
Durga Churn Mirdua Vs Chandi Churn Shashmal
Privy Council · (1883) 9 ILRPC 187
COURT ARCHIVE
Privy Council judgments, 1882
30 judgments · page 2 of 2
Privy Council15 Mar 1882
Rajah Venkata Kannakamma Row and Others Vs Rajah Rajagopala Appa Row Bahadur, The Court of Wards and others
Privy Council · (1882) 9 IndApp 125
Privy Council10 Mar 1882
Bakranath Singh; The Secretary of State For India In Council Vs Nilmoni Singh Deo
Privy Council · (1883) 9 ILRPC 260
Privy Council10 Mar 1882
Rajah Nilmoni Singh Vs Bakranath Singh and Secretary of State For India
Privy Council · (1882) 9 IndApp 104
Privy Council21 Jan 1882
Rajah Sheo Pershad Singh Vs Mussumat Bilasmoni Dasi and others
Privy Council · (1882) 9 IndApp 33
Privy Council21 Jan 1882
Ramanand Kuar; Anant Bahadur Singh Vs Raghunath Kuar and another; Raghunath Kuar and others
Privy Council · (1882) 8 ILRPC 769
Privy Council18 Jan 1882
Keshopersad Singh and Nund Keshorepersad Singh, By Their Mother and Guardian, Ghaneshyam Konwari Vs Durgapersad
Privy Council · (1882) 8 ILRPC 656
Privy Council13 Jan 1882
Kesho Persad Singh and Another Vs Doorga Persad
Privy Council · (1882) 9 IndApp 27
Privy Council12 Jan 1882
Chooramun Singh Vs Shaik Mahomed Ali, Bebee Jeean (His Wife) and Ahmed Kabir (His Son)
Privy Council · (1882) 9 IndApp 21