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Privy Council judgments, 1937

89 judgments · page 1 of 5

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Privy Council21 Dec 1937

Mahant Har Kishen Das Vs Satgur Prasad

Privy Council · (1938) AIR(PC) 98

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Privy Council21 Dec 1937

C. Sabhapathi Vs G. Huntley

Privy Council · (1938) AIR(PC) 91

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Privy Council20 Dec 1937

Bengal Nagpur Railway Co. Ltd. Vs Ruttanji Ramji and others

Privy Council · (1938) AIR(PC) 67

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Privy Council20 Dec 1937

Mt. Anurago Kuer Vs Darshan Raut and others

Privy Council · (1938) AIR(PC) 65

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Privy Council20 Dec 1937

Babu Manmohan Das Vs Baldeo Narain Tandon and others

Privy Council · (1938) AIR(PC) 66

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Privy Council20 Dec 1937

Syed Altaf Hussain and others Vs Diwan Syed Ali Rasul Ali Khan and others

Privy Council · (1938) AIR(PC) 71

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Privy Council20 Dec 1937

Lala Atma Ram Vs Thakur Sadhu Singh and another

Privy Council · (1938) AIR(PC) 77

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Privy Council16 Dec 1937

Syed Sabir Hussain and another Vs S. Farzand Hasan and others

Privy Council · (1938) AIR(PC) 80

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Privy Council16 Dec 1937

Thakur Gajendra Shah Vs Thakur Shankar Bakhah Singh and others

Privy Council · (1938) AIR(PC) 84

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Privy Council06 Dec 1937

District Local Board, Ahmedabad and others Vs Secretary of State

Privy Council · (1938) AIR(PC) 87

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Privy Council06 Dec 1937

Sunder Singh-Mallah Singh Sanatan Dharam High School Trust, Indaura Vs Managing Committee, Sunder Singh-Mallah Singh, Rajput High School, Indaura and others

Privy Council · (1938) AIR(PC) 73

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Privy Council03 Dec 1937

Balasubrahmanya Pandya Thalaivar Vs M. Subbayya Tevar and another

Privy Council · (1938) AIR(PC) 34

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Privy Council03 Dec 1937

Mercantile Bank of India Ltd. Vs Central Bank of India Ltd.

Privy Council · (1938) AIR(PC) 52

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Privy Council30 Nov 1937

Mahunt Shatrugan Das Vs Bawa Sham Das and others

Privy Council · (1938) AIR(PC) 59

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Privy Council30 Nov 1937

Raja Jagadish Chandra Deo Dhabal Deb Vs Mirza Santal and others

Privy Council · (1938) AIR(PC) 61

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Privy Council26 Nov 1937

Raja Braja Sunder Deb Vs Raja Rajendra Narayan Bhanj Deo

Privy Council · (1938) AIR(PC) 49

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Privy Council25 Nov 1937

Nawab Sikandar Begam Vs Zulfikar Wali Khan (minor), and others

Privy Council · (1938) AIR(PC) 38

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Privy Council19 Nov 1937

Secretary of State Vs Kuchwar Lime and Stone Co. Ltd.

Privy Council · (1938) AIR(PC) 20

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Privy Council19 Nov 1937

Ford Motor Company of India Ltd. Vs Secretary of State

Privy Council · (1938) AIR(PC) 15

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Privy Council16 Nov 1937

Ottoman Bank of Nicosia Vs Ohanes Chakarian

Privy Council · (1938) AIR(PC) 26

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