Privy Council19 Mar 1937
Hari Sadashiv Khare Vs Sitabai Ramchandra Sadashiv Khare and another
Privy Council · (1937) AIR(PC) 181
COURT ARCHIVE
Privy Council judgments, 1937
89 judgments · page 4 of 5
Privy Council19 Mar 1937
Lal Durga Bakhsh Singh Vs Rani Brij Raj Kuar
Privy Council · (1938) AIR(PC) 40
Privy Council18 Mar 1937
Mt.Vaishno Ditti Vs Mt. Rameshri and others
Privy Council · (1937) AIR(PC) 163
Privy Council12 Mar 1937
St. Francis Hydro Electric Co. Ltd. and others Vs The King and others
Privy Council · (1937) AIR(PC) 157
Privy Council12 Mar 1937
Kumar Pramatha Nath Ray and others Vs Nani Lal Roy and others
Privy Council · (1937) AIR(PC) 148
Privy Council12 Mar 1937
Babu Kedarnath Goenka Vs Maharaj Kumar Babu Bageshwari Prasad Singh and others
Privy Council · (1937) AIR(PC) 143
Privy Council12 Mar 1937
Tata Hydro-Electric Agencies Ltd. Bombay Vs Commissioner of Income Tax, Bombay Presidency and Aden
Privy Council · (1937) AIR(PC) 139
Privy Council05 Mar 1937
Surat Cotton Spinning and Weaving Mills Ltd. Vs Secretary of State
Privy Council · (1937) AIR(PC) 152
Privy Council22 Feb 1937
Bharat Dharma Syndicate Ltd. Vs Harish Chandra
Privy Council · (1937) AIR(PC) 146
Privy Council19 Feb 1937
Commissioner of Income Tax, United and Central Provinces Vs Badridas Ramrai Shop, Akola, Owner Laxminarayan Badridas Shrawagi
Privy Council · (1937) AIR(PC) 133
Privy Council19 Feb 1937
Fatima Begum Vs Ahmad Ali Khan and another
Privy Council · (1937) AIR(PC) 121
Privy Council15 Feb 1937
Bishambhar Nath Kapoor and others Vs Lala, Amar Nath and others
Privy Council · (1937) AIR(PC) 105
Privy Council08 Feb 1937
Maritime Electric Co. Ltd. Vs General Dairies Ltd.
Privy Council · (1937) AIR(PC) 114
Privy Council01 Feb 1937
Maharaja Sir Kesho Prasad Singh Bahadur Vs Bahuria Mt. Bhagjogna Kuer and others
Privy Council · (1937) AIR(PC) 69