COURT ARCHIVE
Privy Council judgments, 1937
89 judgments · page 3 of 5
Privy Council08 Jun 1937
Omanhene Kwamin Bassayin Vs Omanhene Bendentu II
Privy Council · (1937) AIR(PC) 274
Privy Council04 Jun 1937
Pradyumna Kumar Mulliak Vs Kumar Dinendra Mullick and another
Privy Council · (1937) AIR(PC) 256
Privy Council04 Jun 1937
Kumar Krishna Prosad Lal Singh Deo Vs Baraboni Coal Concern Ltd. and others
Privy Council · (1937) AIR(PC) 251
Privy Council31 May 1937
Secretary of State Vs Midnapore Zamindary Co. Ltd. and others
Privy Council · (1937) AIR(PC) 244
Privy Council31 May 1937
Lal Harihar Pratap Bakhsh Singh and another Vs Thakur Bajrang Bahadur Singh and another
Privy Council · (1937) AIR(PC) 242
Privy Council31 May 1937
Estate and Trust Agencies Ltd. Vs Singapore Improvement Trust
Privy Council · (1937) AIR(PC) 265
Privy Council07 May 1937
Dwarka Nath Singh and others Vs Mt. Raj Rani and others
Privy Council · (1937) AIR(PC) 228
Privy Council07 May 1937
Muhammad Husain Khan and others Vs Babu Kishva Nandan Sahai
Privy Council · (1937) AIR(PC) 233
Privy Council30 Apr 1937
Commissioner of Income Tax, Bombay Presidency and Aden Vs A.P. Swamy Gomedalli
Privy Council · (1937) AIR(PC) 239
Privy Council23 Apr 1937
Secretary of State Vs Sri Raja Sobhanadri Appa Rao Bahadur Zamindar Garu
Privy Council · (1937) AIR(PC) 209
Privy Council22 Apr 1937
Rokkam Lakshmi Reddi and another Vs Rokkam Venkata Reddi and others
Privy Council · (1937) AIR(PC) 201
Privy Council15 Apr 1937
International Railway Company Vs Niagara Parks Commission
Privy Council · (1937) AIR(PC) 214
Privy Council15 Apr 1937
Captain W.F. Wake-Walker, O.B.E., R.N. Vs Steamer Colin W. Ltd. and others
Privy Council · (1937) AIR(PC) 205
Privy Council15 Apr 1937
Jupiter General Insurance Co. Ltd. Vs Ardeshir Bomanji Shroff
Privy Council · (1937) AIR(PC) 223
Privy Council08 Apr 1937
Sri Sri Iswari Bhubaneshwari Thakurani Vs Brojo Nath Dey and others
Privy Council · (1937) AIR(PC) 185
Privy Council08 Apr 1937
Indian Radio and Cable Communications Co. Ltd. Vs Commissioner of Income Tax, Bombay Presidency and Aden
Privy Council · (1937) AIR(PC) 189
Privy Council19 Mar 1937
William I. Bishop Ltd. and others Vs James Maclaren Co. Ltd.
Privy Council · (1937) AIR(PC) 193
Privy Council19 Mar 1937
American Mail Line Ltd., Owners of the Steamship "President Jefferson" Vs Motor Vessel ''Afrika''
Privy Council · (1937) AIR(PC) 168
Privy Council19 Mar 1937
Mahabir Prasad and another Vs Syed Mustafa Husain and others
Privy Council · (1937) AIR(PC) 174