Privy Council19 Dec 1945
Shankar Dattatraya Prabhavalkar and others Vs Municipal Corporation of the City of Bombay and another,
Privy Council · (1946) AIR(PC) 53
COURT ARCHIVE
Privy Council judgments, 1945
52 judgments · page 1 of 3
Privy Council17 Dec 1945
The Free Press of India (Madras) Ltd. Vs James Finlay And Co. Ltd.
Privy Council · (1946) AIR(PC) 57
Privy Council26 Nov 1945
Joseph Darmanin for the firm C. Darmanin and Son Vs Carmel Micallef for the firm F. Micallef and Son
Privy Council · (1946) AIR(PC) 50
Privy Council20 Nov 1945
Commissioner of Income Tax Bengal Vs Gurupada Dutta and others
Privy Council · (1946) AIR(PC) 35
Privy Council19 Nov 1945
Karunapejjalage Bilindi and others Vs Wellawa Attadassi Thero
Privy Council · (1946) AIR(PC) 48
Privy Council13 Nov 1945
Messrs. Siddique and Co. Vs Messrs. Utoomal and Assudamal Co.,
Privy Council · (1946) AIR(PC) 42
Privy Council25 Oct 1945
Babu Anand Behari Lal Vs Messrs, Dinshaw and Co., Bankers Ltd., Lucknow
Privy Council · (1946) AIR(PC) 24
Privy Council18 Oct 1945
K.A. Krishna Vs Indo-Union Assurance Co. Ltd.
Privy Council · (1946) AIR(PC) 78
Privy Council31 Jul 1945
Mohamed Sugal Esa Mamasan Rer Alalah Vs The King
Privy Council · (1946) AIR(PC) 3
Privy Council30 Jul 1945
V.E.A. Annamalai Chettiar Vs Vattiammai Achi and another
Privy Council · (1945) AIR(PC) 176
Privy Council30 Jul 1945
Sir Mohd. Akbar Khan Vs Attar Singh (deceased) and others
Privy Council · (1945) AIR(PC) 170