Privy Council29 May 1945
Commissioner of Income Tax, Bombay, Sind and Baluchistan Vs P.E. Polson
Privy Council · (1945) AIR(PC) 137
COURT ARCHIVE
Privy Council judgments, 1945
59 judgments · page 3 of 3
Privy Council07 May 1945
Midnapore Zamindary Co. Ltd. Vs Kumar Narendra Nath Roy and others
Privy Council · (1945) AIR(PC) 124
Privy Council30 Apr 1945
Kesar Chand and others Vs Uttam Chand and others
Privy Council · (1945) AIR(PC) 91
Privy Council19 Mar 1945
Tammanna Shivappa Kori and others Vs Parappa Girimallappa Kori, minor, by his guardian, Satawa kom Girimallappa Kori
Privy Council · (1945) AIR(PC) 111
Privy Council19 Mar 1945
Veeradhi Birabair Sri Pratapa Ramchandra Ananga Bhima Deo Kesri Gajapati Vs Sri Chakrapani Deo
Privy Council · (1945) AIR(PC) 102
Privy Council19 Mar 1945
Kunwar Rajendra Bahadur Singh Vs Justice Kunwar Dalip Singh
Privy Council · (1945) AIR(PC) 103
Privy Council07 Mar 1945
Srimati Renula Bose Vs Rai Manmatha Nath Bose and others
Privy Council · (1945) AIR(PC) 108
Privy Council01 Mar 1945
Judah Vs Isolyne Shrojbashini Bose and another
Privy Council · (1945) AIR(PC) 174
Privy Council26 Feb 1945
Maharajah of Pithapuram Vs Commissioner of Income Tax, Madras
Privy Council · (1945) AIR(PC) 89
Privy Council06 Feb 1945
Thakur Lalta Bakhsh Singh and others Vs Lala Phool Chand and others
Privy Council · (1945) AIR(PC) 113
Privy Council05 Feb 1945
Manindra Chandra Lala Vs Mahaluxmi Bank Limited
Privy Council · (1945) AIR(PC) 105
Privy Council23 Jan 1945
K.B. Mian Feroz Shah Vs Firm R.S. Hira Singh Attar Singh and others
Privy Council · (1945) AIR(PC) 136
Privy Council21 Jan 1945
Governor-General in Council Vs Province of Madras
Privy Council · (1945) AIR(PC) 98
Privy Council18 Jan 1945
Doorga Prosad Chamaria Vs Secretary of State
Privy Council · (1945) AIR(PC) 62
Privy Council18 Jan 1945
Lyallpur Bank Ltd Vs Ramji Das (deceased) through his sons, and others
Privy Council · (1945) AIR(PC) 60