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Privy Council judgments, 1938

66 judgments · page 2 of 4

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Privy Council22 Jul 1938

Owners and Parties interested in S. S. "Malacca Maru" Vs Deutsche Dampfschifffahrts Gesellschaft ''Hansa'' (owners of S. S. ''Martienfels'')

Privy Council · (1938) AIR(PC) 263

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Privy Council22 Jul 1938

Rani Huzur Ara Begam and another Vs Deputy Commissioner, Gonda, and others

Privy Council · (1938) AIR(PC) 252

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Privy Council22 Jul 1938

Peoples Bank of Northern India Ltd. Vs Mian Ghulam Jan and another

Privy Council · (1938) AIR(PC) 276

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Privy Council21 Jul 1938

Dawa Faqir Singh Vs Emperor

Privy Council · (1938) AIR(PC) 266

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Privy Council18 Jul 1938

Smt. Rajlakshmi Dassi Vs Bholanath Sen and others

Privy Council · (1938) AIR(PC) 254

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Privy Council18 Jul 1938

Dinabandhu Chatterjee Vs Ashutosh Chatterjee and others

Privy Council · (1938) AIR(PC) 248

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Privy Council14 Jul 1938

Oudh Commercial Bank, Ltd., Fyzabad Vs Pandit Bishambhar Nath Bajpai

Privy Council · (1938) AIR(PC) 250

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Privy Council14 Jul 1938

Attorney-General of Alberta Vs Attorney-General of Canada, and others

Privy Council · (1939) AIR(PC) 53

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Privy Council08 Jul 1938

Rana Uma Nath Bakhsh Singh Vs Jang Bahadur

Privy Council · (1938) AIR(PC) 245

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Privy Council05 Jul 1938

Sooniram Ramniranjandass Vs Alagu Nachiyar Koil (Temple)

Privy Council · (1938) AIR(PC) 259

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Privy Council30 Jun 1938

Edgar Sammut and another Vs Strickland

Privy Council · (1939) AIR(PC) 39

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Privy Council28 Jun 1938

Bengal Coal Co. Ltd. Vs Sri Sri Janardan Kishore Lal Singh Deo and another, Plaintiffs

Privy Council · (1938) AIR(PC) 243

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Privy Council24 Jun 1938

Elizabeth Arminella Burrows Sifton Vs Clifford Sifton and others

Privy Council · (1938) AIR(PC) 270

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Privy Council17 Jun 1938

Raja Shyam Sunder Singh and others Vs Kaluram Agarwala and others

Privy Council · (1938) AIR(PC) 230

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Privy Council17 Jun 1938

Nathu Ramu Mahajan and others Vs Gangabai

Privy Council · (1938) AIR(PC) 228

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Privy Council16 Jun 1938

Commissioner of Income Tax, Bombay Presidency and Aden Vs Chunilal B. Mehta, Bombay

Privy Council · (1938) AIR(PC) 232

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Privy Council27 May 1938

Attorney-General for the Isle of Man Vs Emily Moore

Privy Council · (1938) AIR(PC) 238

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Privy Council27 May 1938

Carson and Co. Ltd. Vs Dorothy Margaret Catherine Hulme King

Privy Council · (1938) AIR(PC) 225

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Privy Council27 May 1938

Sardar Mohammad Nawaz Khan Vs Bhagata Nand (Gurdwara Committee Panja Sahib, Hassan Abdal)

Privy Council · (1938) AIR(PC) 219

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Privy Council27 May 1938

Rai Bajrang Bahadur Singh and another Vs Rai Beni Madho Bakhsh Singh and Others

Privy Council · (1938) AIR(PC) 210

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