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Privy Council judgments, 1929

110 judgments · page 3 of 6

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Privy Council15 Oct 1929

Canadian General Electric Co. Ltd. Vs Fada Radio Ltd.

Privy Council · (1930) AIR(PC) 1

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Privy Council29 Jul 1929

Midnapur Zemindary Co. Ltd. Vs Secretary of State

Privy Council · (1929) AIR(PC) 286

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Privy Council29 Jul 1929

Bijai Saran Sahi and others Vs Rudra Bageshwari Prasad Bahadur Sahi and others

Privy Council · (1929) AIR(PC) 288

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Privy Council25 Jul 1929

Ma Pwa May and another Vs S.R.M.M.A. Chettiar Firm

Privy Council · (1929) AIR(PC) 279

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Privy Council25 Jul 1929

Raghunath Prasad Singh and another Vs Deputy Commissions, Partabgarh and others

Privy Council · (1929) AIR(PC) 283

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Privy Council16 Jul 1929

Eugene Rerthiaume Vs Dame Anne-Marie Yvonne Dastous

Privy Council · (1930) AIR(PC) 31

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Privy Council16 Jul 1929

James R.R. Skinner Vs Robert Hercules Skinner and others

Privy Council · (1929) AIR(PC) 269

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Privy Council09 Jul 1929

Honasa Ramasa Lad Dhakad and others Vs Kalyan Chand Lalchand Patni Gujarati and others

Privy Council · (1929) AIR(PC) 261

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Privy Council05 Jul 1929

Pateshwari Partab Narain Singh Vs Sitaram and others

Privy Council · (1929) AIR(PC) 259

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Privy Council05 Jul 1929

Kamlapat Moti Lal Vs Union Indian Sugar Hills Co. Ltd.

Privy Council · (1929) AIR(PC) 256

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Privy Council04 Jul 1929

R.M.A.R.R.M. Arunachalam Chetti Vs V.E.A. Vayiravan Chetti and others

Privy Council · (1929) AIR(PC) 254

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Privy Council04 Jul 1929

Cheang Thye Phin Vs Lam Kin Sang and others

Privy Council · (1929) AIR(PC) 240

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Privy Council01 Jul 1929

Bommadevara Naganna Naidu Bahadur and another Vs V. Pitchayya and others

Privy Council · (1929) AIR(PC) 249

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Privy Council28 Jun 1929

(Mahanth) Basdeva Nandgir Vs (Mahanth) Shantanand Gir

Privy Council · (1929) AIR(PC) 266

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Privy Council27 Jun 1929

Robert Hall and another Vs Pelmadulla Valley Tea and Rubber Co. Ltd.

Privy Council · (1930) AIR(PC) 214

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Privy Council21 Jun 1929

Sahib Chandra and another Vs Lachmi Narain and others

Privy Council · (1929) AIR(PC) 243

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Privy Council17 Jun 1929

Muhammad Abdul Jalil Khan and others Vs Muhammad Obaid Ullah Khan and others

Privy Council · (1929) AIR(PC) 228

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Privy Council14 Jun 1929

Radhobo Baloba Vagh and others Vs Aburao Bhagwantrao Shirole and others

Privy Council · (1929) AIR(PC) 231

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Privy Council13 Jun 1929

Albert Bonnan Vs Imperial Tobacco Co., of India, Ltd.

Privy Council · (1929) AIR(PC) 222

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Privy Council13 Jun 1929

Dorothy Valentine Burnard Vs William Douglas Lysnar

Privy Council · (1929) AIR(PC) 273

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