Privy Council16 Feb 1876
Damodhar Gordhan Vs Deoram Kanji, Deceased, By His Sons and Heirs
Privy Council · (1876) 3 IndApp 102
COURT ARCHIVE
Privy Council judgments, 1876
28 judgments · page 2 of 2
Privy Council11 Feb 1876
Ranee Sonet Kowar Vs Mirza Himmut Bahadoor, Mussumat Bismullah Begum (Alias Nunhoo Sahiba) and Mussumat Sahibzadee Begum
Privy Council · (1876) 3 IndApp 92
Privy Council11 Feb 1876
Sonet Kooer Vs Himmut Bahadoor and others
Privy Council · (1876) 1 ILRPC 392
Privy Council10 Feb 1876
Jumoona Dassya Vs Bamasoondari Dassya
Privy Council · (1876) 1 ILRPC 290 : (1876) 3 IndApp 72
Privy Council05 Feb 1876
The Mayor of Lyon Vs The Advocate-General of Bengal and others
Privy Council · (1876) 1 ILRPC 303 : (1876) 3 IndApp 32
Privy Council01 Feb 1876
Mussumat Phoolbas Koonwur and Another Vs Lalla Jogeshur Sahoy and others and The Revived Suit
Privy Council · (1876) 3 IndApp 7