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Privy Council judgments, 1912

54 judgments · page 2 of 3

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Privy Council30 Jul 1912

Shamu Patter Vs Abdul Kadir Ravuthan and others and Abdul Rajak Sahib and others

Privy Council · (1912) 35 ILRPC 607 : (1912) 39 IndApp 218

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Privy Council22 Jul 1912

Musammat Bhawani Kumar Vs Mathura Prasad Singh

Privy Council · (1912) 39 IndApp 228

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Privy Council22 Jul 1912

Bhawani Kuwar Vs Mathura Prasad Singh

Privy Council · (1912) 07 PRI CK 0006

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Privy Council20 Jul 1912

In Re: Krishnasami Aiyar

Privy Council · (1912) 35 ILRPC 543

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Privy Council18 Jul 1912

Shankar Din and Others Vs Gokal Prasad and others

Privy Council · (1912) 34 ILRPC 620

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Privy Council16 Jul 1912

Rangoon Botatoung Company Limited Vs The Collector

Privy Council · (1913) 40 ILRPC 126

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Privy Council12 Jul 1912

Fateh Chand and Others Vs Kishan Kunwar

Privy Council · (1912) 34 ILRPC 579

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Privy Council12 Jul 1912

Lala Fateh Chand (Since Deaceased) and Others Vs Rani Kishen Kunwar

Privy Council · (1912) 39 IndApp 247

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Privy Council26 Jun 1912

Moosa Goolam Ariff Vs Ebrahim Goolam Ariff

Privy Council · (1913) 40 ILRPC 821

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Privy Council20 Jun 1912

In Re: G. Krishnasami Aiyar

Privy Council · (1912) 39 IndApp 191

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Privy Council18 Jun 1912

Brojendra Kishore Roy Chowdhury and Srimati Bisweswari Debi Chowdhurani Vs Loftus Otway Clarke

Privy Council · (1912) 39 IndApp 163

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Privy Council18 Jun 1912

Muhammad Mehdi Hasan Khan Vs Mandir Das

Privy Council · (1912) 34 ILRPC 511

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Privy Council18 Jun 1912

Clarke Vs Brajendra Kishore Roy Chowdhury

Privy Council · (1912) 39 ILRPC 953

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Privy Council18 Jun 1912

Chaudhri Mohammad Mehdi Hasan Khan; Mandir Das Vs Mandir Das; Chawdhri Mohammad Mehdi Hasan Khan

Privy Council · 17 IndCas 396

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Privy Council13 Jun 1912

Sajjad Husaint and Another Vs Wazir Ali Khan and others

Privy Council · (1912) 34 ILRPC 455

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Privy Council13 Jun 1912

Haji Buksh Elahi Vs Durlav Chandra Kar

Privy Council · (1912) 39 ILRPC 981 : (1912) 39 IndApp 177

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Privy Council02 May 1912

Sevak Kirpa Shankar Daji and Others Vs Gopal Rao Manohar Tambekar and others

Privy Council · 17 IndCas 441

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Privy Council23 Apr 1912

Rani Dharam Kunwar Vs Balwant Singh

Privy Council · (1912) 39 IndApp 142

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Privy Council20 Mar 1912

Jadu Lal Sahu Vs Janki Koer

Privy Council · (1912) 39 ILRPC 915 : (1912) 39 IndApp 101

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Privy Council28 Feb 1912

Raja Balwant Singh Vs Reverend Rockwell Clancy and Rao Maharaj Singh

Privy Council · (1912) 39 IndApp 109

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