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Privy Council judgments, 1949

74 judgments · page 4 of 4

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Privy Council28 Feb 1949

Commissioners of Income Tax Vs Henry Ignatius Meldaho

Privy Council · (1949) AIR(PC) 206

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Privy Council28 Feb 1949

Rai Harendra Lal Roy Bahadur Estates Ltd. Vs Hem Chandra Naskar and another

Privy Council · (1949) AIR(PC) 179

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Privy Council21 Feb 1949

Gannamaneedi Madhavayya and another Vs Gannamaneedi Achamma (Since deceased) and another

Privy Council · (1949) AIR(PC) 325

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Privy Council17 Feb 1949

Bhuboni Sahu Vs The King.

Privy Council · (1949) AIR(PC) 257

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Privy Council14 Feb 1949

Oivind Lorentzen, as Director of Shipping and Curator of the Royal Norwegian Government Vs Ship ''Alcoa Rambler'' (Alcoa Steamship Co. Inc. Owners)

Privy Council · (1949) AIR(PC) 200

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Privy Council02 Feb 1949

Kalidindi Ramakrishna Raju and another Vs Kalidindi Narayana Raju and others

Privy Council · (1949) AIR(PC) 165

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Privy Council24 Jan 1949

N.S. Venkatagiri Ayyangar and another Vs Hindu Religious Endowments Board, Madras

Privy Council · (1949) AIR(PC) 156

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Privy Council20 Jan 1949

Promode Kumar Roy and others Vs Nikhil Bhusan Mukhopadhya and others

Privy Council · (1949) AIR(PC) 183

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Privy Council18 Jan 1949

Sri Raja Yarlagadda Siva Rama, Prasad Bahadur Vs Majeti Potharaju and other

Privy Council · (1949) AIR(PC) 187

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Privy Council17 Jan 1949

Chief Kwame Asante Vs Chief Kwame Tawia

Privy Council · (1949) AIR(PC) 171

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Privy Council13 Jan 1949

Tumahole Bereng and others Vs The King.

Privy Council · (1949) AIR(PC) 172

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Privy Council11 Jan 1949

Government of the Province of Bombay Vs Pestonji Ardeshir Wadia and others

Privy Council · (1949) AIR(PC) 143

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Privy Council11 Jan 1949

Ranshah Bapu Vs Government of the Central Provinces

Privy Council · (1949) AIR(PC) 140

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Privy Council11 Jan 1949

Hubert P. James Vs Gulam Hussein Pakseema

Privy Council · (1949) AIR(PC) 151

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