Privy Council28 Jul 1949
V. Rm. Km. M. Kulandaivelan Chettiar Vs Official Receiver of South Arcot and others
Privy Council · (1949) AIR(PC) 332
COURT ARCHIVE
Privy Council judgments, 1949
74 judgments · page 3 of 4
Privy Council25 Jul 1949
Bereng Griffith Lerotholi and others Vs The King.
Privy Council · (1950) AIR(PC) 10
Privy Council18 Jul 1949
A. Veerayya Vandayar and others Vs Sivagami Achi and another
Privy Council · (1949) AIR(PC) 319
Privy Council18 Jul 1949
Sri Sri Shiba Prasad Singh, deceased, now represented by Kali Prasad Singha Vs Maharaja Srish Chandra Nandi and another
Privy Council · (1949) AIR(PC) 297
Privy Council14 Jul 1949
Lennox Arthur Patrick O''Reilly and others Vs Cyril Cuthbert Gittens
Privy Council · (1949) AIR(PC) 313
Privy Council13 Jul 1949
Sree Meenakshi Mills Ltd. Vs Provincial Textile Commissioner, Madras
Privy Council · (1949) AIR(PC) 307
Privy Council14 Jun 1949
Jadunath Roy and another Vs Kshitish Chandra Acharjya Choudhury and others
Privy Council · (1949) AIR(PC) 268
Privy Council14 Jun 1949
Kumbhan Lakshmanna and others Vs Tangirala Venkateswarlu and others
Privy Council · (1949) AIR(PC) 278
Privy Council14 Jun 1949
Sri Rajah Ravu Venkata Mahipathi Gangadhara Rama Rao Bahadur, Yuvarajah of Pithapuram and another Vs Commissioner of Income tax, Madras
Privy Council · (1949) AIR(PC) 294
Privy Council11 Apr 1949
George Edmund de Silva Vs Attorney-General of Ceylon and others
Privy Council · (1949) AIR(PC) 261
Privy Council11 Apr 1949
Fatma Binti Hafidh Vs Administrator-General, Zanzibar Protectorate
Privy Council · (1949) AIR(PC) 254
Privy Council11 Apr 1949
William Yachuk and another Vs Oliver Blais Co. Ltd.
Privy Council · (1949) AIR(PC) 250
Privy Council05 Apr 1949
Aniruddha Mitra Vs Administrator General of Bengal and others
Privy Council · (1949) AIR(PC) 244
Privy Council21 Mar 1949
Sri Raja Velugoti, Sarvagna Kumara Krishna Yachenda Bahadur Garu and others Vs Sri Raja Sobhanadri Apparao Bahadur Zamindar Garu and another
Privy Council · (1949) AIR(PC) 234
Privy Council17 Mar 1949
Joy Chand Lal Babu Vs Kamalaksha Chaudhury and others
Privy Council · (1949) AIR(PC) 239