Privy Council20 May 1942
Mahlikilili Dhalamini and others Vs The King
Privy Council · (1943) AIR(PC) 4
COURT ARCHIVE
Privy Council judgments, 1942
31 judgments · page 2 of 2
Privy Council28 Apr 1942
Raja Rajgan Maharaja Jagatjit Singh Vs Raja Partab Bahadur Singh
Privy Council · (1942) AIR(PC) 47
Privy Council21 Apr 1942
Mathukumalli Ramayya and others Vs Uppalapati Lakshmayya
Privy Council · (1942) AIR(PC) 54
Privy Council20 Apr 1942
Shah Ram Chand Vs Pandit Parbhu Dayal and others
Privy Council · (1942) AIR(PC) 50
Privy Council30 Mar 1942
Kuppaimetu Guruvappa Naicker Vs M. Mounaguruswami Naicker
Privy Council · (1942) AIR(PC) 37
Privy Council19 Mar 1942
Coca-Cola Company of Canada Ltd. Vs Pepsi-Cola Company of Canada Ltd.
Privy Council · (1942) AIR(PC) 40
Privy Council19 Feb 1942
Raja Shiva Prasad Singh Vs Tincouri Banerji and another
Privy Council · (1942) AIR(PC) 42
Privy Council16 Feb 1942
Raja Jogendra Narayan Deb and another Vs Debendra Narayan Roy and others
Privy Council · (1942) AIR(PC) 44
Privy Council10 Feb 1942
Navroji Ardeshir Cooper and others Vs Official Assignee, Bombay
Privy Council · (1942) AIR(PC) 39
Privy Council19 Jan 1942
Guardian Trust and Executors Co. of New Zealand Ltd. Vs Public Trustee of Dominion of New Zealand
Privy Council · (1942) AIR(PC) 31