Privy Council27 Feb 1874
Mohummud Buhadoor Khan and Mohummud Ally Buhadoor Khan Vs The Collector of Bareilly (On The Part of Government) and others
Privy Council · (1874) 1 IndApp 167
COURT ARCHIVE
Privy Council judgments, 1874
24 judgments · page 2 of 2
Privy Council05 Feb 1874
The Port Canning Land, Investment, Reclamation and Dock Company Limited, A. Company Registered Under Act XIX of 1857 Vs A. Smith, Esquire, Chairman of The Municipal Commissioners of The Town of Canning
Privy Council · (1874) 1 IndApp 124
Privy Council31 Jan 1874
Byjnath Lall Vs Ramoodeen Chowdry and others
Privy Council · (1874) 1 IndApp 106