Amna Bibi and Others; Musammat Najam-Un-Nissa and Others vs Uditnarain Misra and others and Ram Shankar Misir and others; Rama Shankar Misir and Uditnarain Misra and others

Macnaghten, J. 1. Their Lordships are of opinion that the judgment of the High Court is quite right. They will therefore humbly advise His Majesty that the appeals and the cross-appeals ought all to be dismissed. The parties will bear their own costs of their respective appeals.