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Privy Council judgments, 1913

32 judgments · page 2 of 2

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Privy Council17 Mar 1913

Mohan Lalji and Another Vs Gordhan Lalji Maharaj and others

Privy Council · (1913) 40 IndApp 97

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Privy Council14 Mar 1913

Basant Singh Vs Mahabir Prasad

Privy Council · (1913) 35 ILRPC 273

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Privy Council06 Mar 1913

Krishna Pershad Singh Vs Moti Chand

Privy Council · (1913) 40 ILRPC 635

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Privy Council06 Mar 1913

Tekait Krishna Prasad Singh Minor By His Guardian Lachmi Kumari Vs Moti Chand

Privy Council · (1913) 40 IndApp 140

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Privy Council06 Mar 1913

Lala Soni Ram Vs Kanhaiya Lal and others

Privy Council · (1913) 40 IndApp 74

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Privy Council04 Mar 1913

Skinner Vs Naunihal Singh and others

Privy Council · (1913) 35 ILRPC 211 : (1913) 40 IndApp 105

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Privy Council25 Feb 1913

Seth Kanhaya Lal Vs The National Bank of India Limited

Privy Council · (1913) 40 IndApp 56

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Privy Council25 Feb 1913

Desai Narsilal Chaturbhujdas and Others Vs Majmudar Hiralal Ichhalal and others

Privy Council · (1913) 40 IndApp 68

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Privy Council25 Feb 1913

Kanhaya Lal Vs National Bank of India, Ld.

Privy Council · (1913) 40 ILRPC 598

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Privy Council14 Feb 1913

Kidar Nath Vs Mathu Mal

Privy Council · (1913) 40 ILRPC 555

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Privy Council11 Feb 1913

Nand Kumar Singh Vs Baijnath Ram Goenka

Privy Council · (1913) 40 IndApp 54

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Privy Council11 Feb 1913

Baijnath Ram Goenka Vs Nand Kumar Singh

Privy Council · (1913) 40 ILRPC 552

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