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Privy Council judgments, 1888

51 judgments · page 2 of 3

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Privy Council07 Jul 1888

Mussamat Basso Kuar and Others Vs Lala Dhum Singh

Privy Council · (1888) 15 IndApp 211

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Privy Council27 Jun 1888

T. R. Arunachellam Chetti Vs V. R. R. M. A. R. Arunachellam Chetti and another by Their Guardians

Privy Council · (1888) 15 IndApp 171

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Privy Council23 Jun 1888

Kali Krishna Tagore Vs The Secretary of State For India In Council and another

Privy Council · (1889) 16 ILRPC 173

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Privy Council23 Jun 1888

Srimati Amtal Karim Banu and Srimati Amtal Kader Banu Vs Moulvi Abu Mahomed Abdool Kader and others

Privy Council · (1888) 15 IndApp 220

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Privy Council23 Jun 1888

Amtal Karim Banu Vs Mahomed Abdul Kadir and others

Privy Council · (1889) 16 ILRPC 161

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Privy Council23 Jun 1888

Appasami Odayar and Others Vs Subramanya Odayar and others

Privy Council · (1888) 15 IndApp 167

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Privy Council23 Jun 1888

Kali Krishna Tagore Vs Secretary of State For India In Council and another

Privy Council · (1888) 15 IndApp 186

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Privy Council03 May 1888

Kamini Debi; Asutosh Mukerji and Others Vs Asutosh Mukerji and others; Kamini Debi

Privy Council · (1889) 16 ILRPC 103

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Privy Council03 May 1888

Srimati Kamini Debi Vs Asutosh Mookerjee and others

Privy Council · (1888) 15 IndApp 159

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Privy Council02 May 1888

Partab Singh and Others Vs Chand Kour and another

Privy Council · (1889) 16 ILRPC 98

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Privy Council02 May 1888

Partab Singh and Others Vs Mussummat Chand Kour and another

Privy Council · (1888) 15 IndApp 156

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Privy Council26 Apr 1888

Chandi Churn Barua and Others Vs Sidheswari Debi

Privy Council · (1889) 16 ILRPC 71

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Privy Council26 Apr 1888

Muhammad Yusuf Vs Muhammad Husain

Privy Council · (1889) 16 ILRPC 63

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Privy Council26 Apr 1888

Chundi Churn Barua and Others Vs Rani Sidheswari Debi

Privy Council · (1888) 15 IndApp 149

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Privy Council21 Apr 1888

Hari Saran Moitra Vs Bhubaneswari Debi (For Self and As Guardian of Her Minor Son Jotindra Mohun Lahiri) and Nilcomul Lahiri

Privy Council · (1889) 16 ILRPC 41 : (1888) 15 IndApp 195

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Privy Council21 Apr 1888

Ammi Devi Garu Vs Vikrama Devu Garu (A. Minor Represented by The Collector and Agent To The Court of Wards)

Privy Council · (1888) 15 IndApp 176

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Privy Council20 Mar 1888

Triloki Nath Singh Vs Pertab Narain Singh

Privy Council · (1888) 15 ILRPC 808 : (1888) 15 IndApp 113

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Privy Council16 Mar 1888

Amanat Bibi and Others Vs Imdad Husain

Privy Council · (1888) 15 ILRPC 800

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Privy Council16 Mar 1888

Imdad Husain Vs Amanat Bibi and others

Privy Council · (1888) 15 IndApp 106

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Privy Council15 Mar 1888

Radhamadhub Holdar and Another Vs Monohur Mukerji

Privy Council · (1888) 15 ILRPC 756 : (1888) 15 IndApp 97

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