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Privy Council judgments, 1878

35 judgments · page 2 of 2

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Privy Council29 May 1878

Jardine, Skinner and Company Vs Rani Surut Soondari Debi

Privy Council · (1878) 5 IndApp 164

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Privy Council17 May 1878

Tekait Doorga Persad Singh Vs Tekaitni Doorga Konwari and another

Privy Council · (1878) 5 IndApp 149

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Privy Council26 Apr 1878

Parmanandas Jivandas Vs Venayek Rao Wassudeo

Privy Council · (1883) 7 ILRPC 19

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Privy Council13 Apr 1878

Sheo Singh Rai Vs Mussumut Dakho and Moorari Lall

Privy Council · (1878) 5 IndApp 87

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Privy Council13 Apr 1878

Burmah Trading Corporation, Limited. Vs Mirza Mahomed Ally Sherazee and The Burmah Company Limited

Privy Council · (1878) 5 IndApp 130

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Privy Council13 Apr 1878

Dakho and Murari Lal Vs Sheo Singh Rai

Privy Council · (1880) 2 ILRPC 688

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Privy Council13 Apr 1878

Mirza Mahomed Ally and The Burmah Company Limited Vs Bombay-Burmah Trading Corporation Limited

Privy Council · (1879) 4 ILRPC 116

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Privy Council13 Apr 1878

Dorab Ally Khan Vs Abdool Azeez and another, Executors of Khajah Moheeooddeen

Privy Council · (1878) 5 IndApp 116

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Privy Council13 Apr 1878

Bhoobun Mohini Debya and Another Vs Hurrish Chunder Chowdhry

Privy Council · (1878) 5 IndApp 138

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Privy Council12 Mar 1878

Seth Gokuldass Gopuldass Vs Murli and Zalim (Heirs of Tarapat)

Privy Council · (1878) 5 IndApp 78

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Privy Council12 Feb 1878

Periasami and Others Sons of Salugai Tevar Vs Periasami and another; Ramasami Chetti and others, And; Kosalarama Pillai and another

Privy Council · (1878) 5 IndApp 61

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Privy Council05 Feb 1878

Srimati Uma Devi Vs Gokoolanund Das Mahapatra

Privy Council · (1878) 5 IndApp 40

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Privy Council05 Feb 1878

Wooma Daee Vs Gokoolanund Dass

Privy Council · (1878) 3 ILRPC 588

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Privy Council05 Feb 1878

Sreemutty Nittokissoree Dossee Vs Jogendro Nauth Mullick

Privy Council · (1878) 5 IndApp 55

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Privy Council19 Jan 1878

Hurropersaud Roy Chowdhry and Another Vs Shamapersaud Roy Chowdhry and others

Privy Council · (1878) 5 IndApp 31

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