Privy Council23 Apr 1918
Minister of Railways and Harbouss of the Union of South Africa Vs Simmer and Jack Proprietary Mines Limited
Privy Council · (1918) AIR(PC) 161
COURT ARCHIVE
Privy Council judgments, 1918
93 judgments · page 4 of 5
Privy Council19 Apr 1918
Rani Hemanta Kumari Debi and others Vs Maharajah Jagadindra Nath Roy Bahadur
Privy Council · (1918) AIR(PC) 213
Privy Council18 Apr 1918
Mewa Singh and others Vs Basant Singh and others
Privy Council · (1918) AIR(PC) 49
Privy Council18 Apr 1918
Lala Kalyan Das and others Vs Sheik Maqbul Ahmad and others
Privy Council · (1918) AIR(PC) 53
Privy Council16 Apr 1918
Rani Parbati Kunwar Vs Deputy Commissioner of Kheri and another
Privy Council · (1918) AIR(PC) 45
Privy Council21 Mar 1918
Basudeo Roy and others Vs Jugal Kishwar Das and others
Privy Council · (1918) AIR(PC) 37
Privy Council21 Mar 1918
Raja Joyti Prashad Singh (Raja of Pachete) Vs Kumud Nath Chatterji and others
Privy Council · (1918) AIR(PC) 41
Privy Council21 Mar 1918
Nederlandshe Handel Maatschappji Vs Maneckjee Pallonjee
Privy Council · (1918) AIR(PC) 218
Privy Council18 Mar 1918
Jagannath Prasad Singh (Raja of Deo) Vs Syed Abdullah and others
Privy Council · (1918) AIR(PC) 35
Privy Council15 Mar 1918
Lala Kanhai Lal Vs (Lala) Brij Lal and others
Privy Council · (1918) AIR(PC) 70
Privy Council15 Mar 1918
Yangtsze Insurance Association Limited Vs Lukmanjee
Privy Council · (1918) AIR(PC) 177
Privy Council14 Mar 1918
Abdul Rahim Mahomed Narma and others Vs Municipal Commissioner for the City of Bombay and others
Privy Council · (1918) AIR(PC) 20
Privy Council11 Mar 1918
Karachi Port Trust Vs J. Mackenzie Davidson and others
Privy Council · (1918) AIR(PC) 22
Privy Council08 Mar 1918
Arthur John Fry Gibbons Vs Walter Vincent Lenfestey and another
Privy Council · (1919) AIR(PC) 215
Privy Council01 Mar 1918
In the matter of Damaged Cargo Ex-Steamship "Sudmark."Captain F.D. Gilpin Brown, R.N. and another Vs Chartered Bank of India, Australia and China and others
Privy Council · (1919) AIR(PC) 211