Privy Council16 Apr 1926
(Maung) Po Kin and another Vs Maung Po Shein
Privy Council · (1926) AIR(PC) 77
COURT ARCHIVE
Privy Council judgments, 1926
59 judgments · page 3 of 3
Privy Council15 Apr 1926
Ram Charan Lonia and others Vs Bhagwan Das Maheshri, since deceased and others
Privy Council · (1926) AIR(PC) 68
Privy Council23 Mar 1926
Ganesh Lal Pandit and others Vs Khetramohan Mahapatra and others
Privy Council · (1926) AIR(PC) 56
Privy Council18 Mar 1926
Haveli Shah and another Vs Khan Saheb Shaikh Painda Khan
Privy Council · (1926) AIR(PC) 88
Privy Council16 Mar 1926
Balbhaddar Singh and another Vs Badri Sah and another
Privy Council · (1926) AIR(PC) 46
Privy Council15 Mar 1926
Seth Lakhmi Chand Vs Mt. Anandi and others
Privy Council · (1926) AIR(PC) 54
Privy Council12 Mar 1926
Pursuttamdas Agarwala Vs Gobind Prosad Agarwala and others
Privy Council · (1926) AIR(PC) 52
Privy Council08 Mar 1926
Secretary of State Vs Raja Jyoti Prashad Singh Deo Baha dur and others
Privy Council · (1926) AIR(PC) 41
Privy Council01 Mar 1926
Maneckji Pestonji Bharucha and another Vs Wadilal Sarabhai and Company
Privy Council · (1926) AIR(PC) 38
Privy Council26 Feb 1926
Rameswar Bazaz Vs Rani Shyama Sundari Debi
Privy Council · (1926) AIR(PC) 37
Privy Council16 Feb 1926
Sourendra Mahan Sinha and others Vs Hari Prasad Sinha and others
Privy Council · (1926) AIR(PC) 31
Privy Council08 Feb 1926
Gajadhar Prashad Sahu Vs Mahadeo Prashad Sahu
Privy Council · (1926) AIR(PC) 110
Privy Council04 Feb 1926
Muhammad Khaleef Shirazi and Sons Vs Les Tanneries Lyonnaises and another
Privy Council · (1926) AIR(PC) 34
Privy Council28 Jan 1926
Hajee Shakoor Gany, since deceased. (now represented by Dawood Hajee Shakoor, minor) Vs T.S. Sabapathi Pillai
Privy Council · (1926) AIR(PC) 84
Privy Council26 Jan 1926
Thomas Charles William Skipp Vs Lilian Mildred Kelly (and a Cross Appeal)
Privy Council · (1926) AIR(PC) 27
Privy Council21 Jan 1926
Raja Rajeswara Setupati Avergal Vs Kamid Rowthen and others
Privy Council · (1926) AIR(PC) 22
Privy Council18 Jan 1926
(Sri Mirza Raja Sri) Pushavati Alakh Narayan Gajapatiraj Maharaj Manya Sultan Bahadur Garu Vs Secretary of State for India
Privy Council · (1926) AIR(PC) 18