Privy Council31 Jul 1946
British Columbia Electric Railway Co. Ltd. Vs King on the Information of Alt. Genl., Canada.
Privy Council · (1946) AIR(PC) 180
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 13 of 198
Privy Council30 Jul 1946
Sellamani Ammal Vs Thillai Ammal and another
Privy Council · (1946) AIR(PC) 185
Privy Council30 Jul 1946
Bibhabati Devi Vs Ramendra Narayan Roy and others
Privy Council · (1947) AIR(PC) 19
Privy Council29 Jul 1946
Munnalal, Minor and others Vs Kashibai and others
Privy Council · (1947) AIR(PC) 15
Privy Council29 Jul 1946
Chhaterpati Pratap Bahadur Sahi and others Vs Lachmidhar Prasad Singh and others
Privy Council · (1946) AIR(PC) 189
Privy Council22 Jul 1946
Kumar Singh Chhajor and others Vs Emperor
Privy Council · (1946) AIR(PC) 169
Privy Council09 Jul 1946
Lala Duni Chand and others Vs Mt. Anar Kali and others
Privy Council · (1946) AIR(PC) 173
Privy Council03 Jul 1946
Mt. Dilafroz and another Vs Raja Gauhar Zamir Khan and others
Privy Council · (1946) AIR(PC) 165
Privy Council30 Jun 1946
Ramdhandas Jhajtiaria Vs Ramkisondas Damla and other
Privy Council · (1946) AIR(PC) 178
Privy Council13 May 1946
Thiruvenkata Ramanuja Pedda Jiyyangarlu Valu Vs Prathivathi Bhayankaram Venkatacharlu and others
Privy Council · (1947) AIR(PC) 53
Privy Council07 May 1946
Kelani Valley Motor Transit Co. Ltd. Kelani Valley Motor Transit Co. Vs Colombo-Ratnapura Omnibus Co.Ltd.,
Privy Council · (1946) AIR(PC) 137
Privy Council01 May 1946
Thakur Jagannath Baksh Singh Vs United Provinces
Privy Council · (1946) AIR(PC) 127
Privy Council01 May 1946
Babu Kailash Chandra Jain Vs Secretary of State
Privy Council · (1946) AIR(PC) 132