Privy Council05 Feb 1947
Megh Raj and another Vs Allah Rakhia and others
Privy Council · (1947) AIR(PC) 72
COURT ARCHIVE
Privy Council judgments
3,956 judgments · page 12 of 198
Privy Council05 Feb 1947
Alfred William Ludditt and others Vs Ginger Coote Airways Ltd.
Privy Council · (1947) AIR(PC) 151
Privy Council28 Jan 1947
Municipal Council of Colombo Vs Kuna Mana Navanna Suna Pana, Letchiman Chettiar
Privy Council · (1947) AIR(PC) 118
Privy Council13 Jan 1947
Attorney-General of Ontario and others Vs Attorney-General of Canada and others and the Attorney-General of Quebec(Intervener)
Privy Council · (1947) AIR(PC) 206
Privy Council11 Dec 1946
Minister of National Revenue Vs Wrights and Canadian Ropes Ltd.
Privy Council · (1947) AIR(PC) 155
Privy Council10 Dec 1946
Davis and Co., Incorporated Vs H.M. Procurator General
Privy Council · (1947) AIR(PC) 161
Privy Council07 Nov 1946
S.S. Sv. Kasiviswanathan Chettiar, since deceased, now represented by Lakshmi Achi Vs S.S.S. Sv. Somasundaram Chettiarand others
Privy Council · (1947) AIR(PC) 49
Privy Council07 Nov 1946
B.N. Ry. Co. Ltd Vs Corporation of Calcutta
Privy Council · (1947) AIR(PC) 50
Privy Council24 Oct 1946
Canada and Dominion Sugar Co. Ltd. Vs Canadian National (West Indies) Steamships, Ltd
Privy Council · (1947) AIR(PC) 40
Privy Council23 Oct 1946
Attorney-General of Canada and another Vs Attorney-General of the Province of Quebec and another, Attorney-General of Saskatchewan, Alberta and Manitoba,Interveners
Privy Council · (1947) AIR(PC) 44
Privy Council10 Oct 1946
Treasurer of Ontario Vs Frances Eugenia Blonde and others
Privy Council · (1947) AIR(PC) 165
Privy Council10 Oct 1946
Province of Bombay Vs Municipal Corporation of the City of Bombay and another
Privy Council · (1947) AIR(PC) 34
Privy Council10 Oct 1946
Antonio Buttigieg Vs Captain Stephen H. Cross and others
Privy Council · (1947) AIR(PC) 29
Privy Council10 Oct 1946
Gooderham and Worts Ltd. Vs Canadian Broadcasting Corporation
Privy Council · (1949) AIR(PC) 90
Privy Council10 Oct 1946
Egged Co-operative Society Ltd. Vs Levi Geffen
Privy Council · (1947) AIR(PC) 32
Privy Council10 Oct 1946
Thakur Chandra, Singh, Istimrardar of Bandanwara (District Ajmer) Vs Mod Singh and another
Privy Council · (1947) AIR(PC) 37