High Courts23 Sept 2013Dismissed
M.S. Parihar Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0311
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 919 of 2,383
High Courts23 Sept 2013Allowed
Jahid Khan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20(b)(ii)(B), 8, 8(c)
High Courts23 Sept 2013Dismissed
Lakhpati Vishwakarma Vs Dr. Naveen Tiwari
Madhya Pradesh High Court · (2013) 09 MP CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 482Penal Code, 1860 (IPC) — Section 167, 193, 196, 427, 465
High Courts23 Sept 2013Dismissed
Gangaram Motwani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0305
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406
High Courts23 Sept 2013Dismissed
Shiv Kumar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 453, 454, 455Forest Act, 1927 — Section 41Madhya Pradesh Van Upaj (vyapar Viniyaman) Adhiniyam, 1969 — Section 15, 16, 17, 5
High Courts23 Sept 2013Dismissed
Mahesh Tiwari Vs Smt. Vimla Devi
Madhya Pradesh High Court · (2013) 09 MP CK 0303
Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 178Motor Vehicles Act, 1988 — Section 52
High Courts23 Sept 2013Dismissed
Ravikant Pardhi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 489A, 489B, 489E
High Courts23 Sept 2013Dismissed
The State of Madhya Pradesh Vs Lakhan
Madhya Pradesh High Court · (2013) 09 MP CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Sept 2013Dismissed
Rashmi Chourasia Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 372Penal Code, 1860 (IPC) — Section 307, 498A
High Courts23 Sept 2013Dismissed
Devraj Prasad Tiwari Vs Ramcharit
Madhya Pradesh High Court · (2013) 09 MP CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 149, 307, 323, 325
High Courts23 Sept 2013Dismissed
Manilal and Others Vs Dhanji Bhai and others
Madhya Pradesh High Court · (2013) 09 MP CK 0254
Evidence Act, 1872 — Section 111
High Courts23 Sept 2013Partly Allowed
Dr. Ravinath Tiwari Vs Rajesh Kumar Pandey
Madhya Pradesh High Court · (2013) 09 MP CK 0253
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 14 Rule 2Constitution of India, 1950 — Article 227
High Courts23 Sept 2013Dismissed
Sitaram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 506
High Courts23 Sept 2013Partly Allowed
Madhya Pradesh Madhya Kshetra Vidyut Vs M/s. Ess Ess Engineers
Madhya Pradesh High Court · (2013) 09 MP CK 0201
Arbitration and Conciliation Act, 1996 — Section 11(6)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts23 Sept 2013Dismissed
The State of M.P. and Others Vs Ramesh Chand Gupta
Madhya Pradesh High Court · (2013) 09 MP CK 0200
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts23 Sept 2013Partly Allowed
Rajeev Kumar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0197
High Courts23 Sept 2013Dismissed
Arjun Sen Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0190
Constitution of India, 1950 — Article 14, 16
High Courts23 Sept 2013Dismissed
Smt. Nirmala Baiga Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0189
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts23 Sept 2013Dismissed
The State of Madhya Pradesh Vs Ramesh
Madhya Pradesh High Court · (2013) 09 MP CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 2013Dismissed
Sushil Kumar Vs Keshwa Prasad
Madhya Pradesh High Court · (2013) 09 MP CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 482