High Courts14 Feb 2014Dismissed
Rajendra Singh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Penal Code, 1860 (IPC) - Section 227 498A
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Madhya Pradesh High Court judgments
47,648 judgments · page 869 of 2,383
High Courts14 Feb 2014Dismissed
Ashok Kumar Vs State of M.P.
Madhya Pradesh High Court · (2014) 02 MP CK 0040
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts14 Feb 2014Partly Allowed
S.G.S. Motors Pvt. Ltd. Vs Mamta Mathur
Madhya Pradesh High Court · (2014) 142 FLR 184 : (2014) 3 LLJ 689
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(s), 2(s)(iv)
High Courts14 Feb 2014Dismissed
Ajay Dubey Vs Union of India and Others
Madhya Pradesh High Court · (2014) 2 MPHT 341
Water (Prevention and Control of Pollution) Act, 1974 — Section 5(7)
High Courts14 Feb 2014Partly Allowed
Ramyas Tripathi and Another Vs Murarilal Bansal and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0004
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4Workmens Compensation Act, 1923 - Section 30
High Courts13 Feb 2014Allowed
Ram Pratap Vs State of M.P.
Madhya Pradesh High Court · (2014) 02 MP CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 468 469 469(1)(b)(c) 470 471Penal Code, 1860 (IPC) - Section 304A 470 471 472
High Courts13 Feb 2014Dismissed
Kewal Singh and Another Vs Ummed Singh and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0117
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Feb 2014Allowed
Ranjeet Singh Vs Ramveer Singh
Madhya Pradesh High Court · (2014) 02 MP CK 0116
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(2)(a)Constitution of India, 1950 - Article 227
High Courts13 Feb 2014Dismissed
Banwari Vs Rajaram
Madhya Pradesh High Court · (2014) 02 MP CK 0115
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 - Article 227
High Courts13 Feb 2014Dismissed
Anant Ghate Vs Dilip Deshpande
Madhya Pradesh High Court · (2014) 02 MP CK 0114
Hindu Marriage Act, 1955 - Section 13
High Courts13 Feb 2014
Jagat Narayan Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0076
Constitution of India, 1950 - Article 300-A
High Courts13 Feb 2014
Reeta Sharma and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 3 DMC 734 : (2014) 2 MPHT 40
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts13 Feb 2014
Ravikant Dubey and Others Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 DMC 407 : (2014) 2 JLJ 25 : (2014) 2 MPHT 449
Criminal Procedure Code, 1973 (CrPC) - Section 155(2) 156(1) 225 226 227Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 498A
High Courts13 Feb 2014
The State of Madhya Pradesh Vs Bhagwan Singh
Madhya Pradesh High Court · (2014) 02 MP CK 0020
Penal Code, 1860 (IPC) - Section 285 435
High Courts13 Feb 2014Dismissed
Kishora Vs State of M.P.
Madhya Pradesh High Court · (2014) 02 MP CK 0003
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Feb 2014Partly Allowed
Anand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0113
Penal Code, 1860 (IPC) - Section 363 366
High Courts12 Feb 2014Dismissed
Rameshwar Vs Bhagwan Singh and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0100
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9 100
High Courts12 Feb 2014Dismissed
Halka Vs Bhamri Bai and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0099
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Feb 2014Disposed Off
Ramswaroop Singh Sikarvar Vs Smt. Meena Singh and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0098
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 2(1)(l) 34
High Courts12 Feb 2014Dismissed
Mahila Kusuma Vs Mahila Bhoori and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0096
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9 100Limitation Act, 1963 - Section 5