High Courts21 Feb 2014Disposed Off
Ram Lakhan Kewat Vs Union of India and Others
Madhya Pradesh High Court · (2014) 2 JLJ 10 : (2014) 2 MPHT 292 : (2014) 2 MPLJ 341
Constitution of India, 1950 - Article 21 21A 227 256 32
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 868 of 2,383
High Courts21 Feb 2014Allowed
Smt. Vineeta Thakur Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0050
High Courts20 Feb 2014Allowed
Lavesh Udyog Vs M.P. State Agriculture Marketing Board and Others
Madhya Pradesh High Court · (2015) 4 CGLJ 29 : (2015) 2 MPHT 402
High Courts20 Feb 2014
Encroachment over Tomb of Mohammad Ghaus Vs The State of M.P. and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0102
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 13 14 16 5
High Courts20 Feb 2014Allowed
Virendra Builders and Developers Pvt. Ltd. and Another Vs Industrial Infrastructure Development Corp. and Others
Madhya Pradesh High Court · (2014) 1 JLJ 421
State Financial Corporations Act, 1951 - Section 11 29 29(5)
High Courts20 Feb 2014Disposed Off
Puran Singh Jatav and Another Vs Union of India and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0041
High Courts20 Feb 2014Dismissed
Nathan Singh Rajput Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 2 MPLJ 43
High Courts19 Feb 2014Disposed Off
Ramkaran Singh Vs Board of Revenue M.P. Gwalior
Madhya Pradesh High Court · (2014) 02 MP CK 0057
High Courts19 Feb 2014
State of M.P. Vs Umrao and Others
Madhya Pradesh High Court · (2014) 2 MPHT 133 : (2014) 2 MPLJ 28
Land Acquisition Act, 1894 — Section 11, 18(1), 23(1A), 23(2), 28
High Courts18 Feb 2014
Gopal Kaurav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 MPHT 343
Penal Code, 1860 (IPC) - Section 107 109 302 306 34
High Courts18 Feb 2014
Ramswaroop Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 225 : (2014) 2 MPLJ 103
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 114, 206, 207, 209, 210
High Courts18 Feb 2014
State of M.P. Vs Sonu Parashar
Madhya Pradesh High Court · (2014) 2 JLJ 168 : (2014) 3 MPHT 72 : (2014) 2 MPLJ 411
Contempt of Courts Act, 1971 — Section 13, 2(c)
High Courts17 Feb 2014Partly Allowed
Vishwantah Garodia Vs The State of Madhya Pradesh, Department of Revenue
Madhya Pradesh High Court · (2014) 02 MP CK 0078
Madhya Pradesh Land Revenue Code, 1959 - Section 51
High Courts17 Feb 2014Dismissed
Nirbhay Jain Vs Rajkishore Vyas
Madhya Pradesh High Court · (2014) 2 BC 525
Negotiable Instruments Act, 1881 (NI) — Section 130, 138
High Courts17 Feb 2014
Jeevan Singh Chhatwal Vs Bank of Baroda
Madhya Pradesh High Court · (2014) 4 BC 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts14 Feb 2014Allowed
Ansar Ali Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294 352Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(iv) 3(1)(x)
High Courts14 Feb 2014Dismissed
Ramesh Pal Vs Union of India and Others
Madhya Pradesh High Court · (2014) 1 JLJ 396 : (2014) 2 MPHT 137 : (2014) 2 MPLJ 500
Administrative Tribunals Act, 1985 - Section 14 14(2)Constitution of India, 1950 - Article 14 15(1) 15(3) 16 19Penal Code, 1860 (IPC) - Section 509
High Courts14 Feb 2014Dismissed
Parmal Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0066
Penal Code, 1860 (IPC) - Section 227 294 307 336 34
High Courts14 Feb 2014Dismissed
Kamla Bai Vs Nathuram Sharma and Others
Madhya Pradesh High Court · (2014) 3 MPHT 306 : (2014) 2 MPLJ 62
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 4(2)