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Madhya Pradesh High Court judgments

47,648 judgments · page 812 of 2,383

High Courts27 Aug 2014

Shiv Raj Sharma Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 08 MP CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 439Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 — Section 6Penal Code, 1860 (IPC) — Section 120B, 409, 420
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High Courts27 Aug 2014Dismissed

Arvind Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 3 JLJ 189 : (2015) 1 MPHT 155 : (2014) 4 MPJR 91

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 173(2), 173(2)(i)Penal Code, 1860 (IPC) — Section 302, 34, 366, 452, 506
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High Courts27 Aug 2014Dismissed

Darshan Kumar Pal Vs Shashikant Maheshwari

Madhya Pradesh High Court · (2014) 08 MP CK 0057

Arbitration and Conciliation Act, 1996 — Section 11(6), 9Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 200, 202, 420
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High Courts27 Aug 2014Dismissed

Mahesh Verma Vs Suresh

Madhya Pradesh High Court · (2014) 08 MP CK 0046

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(1), 13(2), 13(6)
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High Courts26 Aug 2014Partly Allowed

Crompton Greaves Ltd. Vs Sharad Maheshwari

Madhya Pradesh High Court · (2014) 143 FLR 908 : (2015) LabIC 797 : (2014) 4 LLJ 363 : (2015) 1 MPHT 61 : (2014) 53 MPLJ 678

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
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High Courts26 Aug 2014

Swapnil Kolhe Vs Kirti Kolhe

Madhya Pradesh High Court · (2014) 3 DMC 661

Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 9
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High Courts26 Aug 2014Dismissed

Narendra Kumar Jain Vs State of M.P.

Madhya Pradesh High Court · (2014) 08 MP CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
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High Courts26 Aug 2014Dismissed

State of M.P. Vs Babloo

Madhya Pradesh High Court · (2014) 08 MP CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 34, 376, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
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High Courts26 Aug 2014Dismissed

Rashmi Porwal Vs Vivek Porwal

Madhya Pradesh High Court · (2014) 08 MP CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1-A), 28Penal Code, 1860 (IPC) — Section 406, 498-A
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