High Courts01 Sept 2014
Niharika Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 320 : (2014) 4 MPLJ 564
Income Tax Act, 1961 — Section 115C, 6(1)Representation of the People Act, 1951 — Section 116A
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Madhya Pradesh High Court judgments
47,648 judgments · page 811 of 2,383
High Courts01 Sept 2014
Mohaseen Kureshi Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 342 : (2014) 4 MPLJ 459
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 12(1), 13, 3, 3(2), 3(3)
High Courts01 Sept 2014Disposed Off
Kalyan Memorial Nursing Home Vs Municipal Corporation
Madhya Pradesh High Court · (2014) 09 MP CK 0104
Madhya Pradesh Municipal Corporation Act, 1956 — Section 246, 248, 366Transfer of Property Act, 1882 — Section 105, 108
High Courts01 Sept 2014Allowed
Rajeev Vs Vimlesh Yadav
Madhya Pradesh High Court · (2014) 09 MP CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 179, 300(8), 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 323, 498A
High Courts01 Sept 2014Allowed
Ravi Vs State of M.P.
Madhya Pradesh High Court · (2014) 09 MP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 294, 323, 34, 498A, 506
High Courts01 Sept 2014Dismissed
Osho Telephone Activity Monitors Vs Laxman Agrawal
Madhya Pradesh High Court · (2014) 09 MP CK 0058
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104Constitution of India, 1950 — Article 227
High Courts01 Sept 2014Dismissed
Shakuntala Vs State of M.P.
Madhya Pradesh High Court · (2014) 09 MP CK 0016
Madhya Pradesh Land Revenue Code, 1959 — Section 115, 210, 50
High Courts01 Sept 2014Allowed
Hanumant Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 09 MP CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 394
High Courts28 Aug 2014Dismissed
Prayag Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 CGLJ 1
High Courts28 Aug 2014Dismissed
Santosh Kumar Sharma Vs Union of India
Madhya Pradesh High Court · (2014) 08 MP CK 0162
High Courts28 Aug 2014
Chandrakanta Bai Vs State of M.P.
Madhya Pradesh High Court · (2014) 4 MPHT 350 : (2014) 4 MPLJ 479
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts28 Aug 2014
Nannuu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 08 MP CK 0114
Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Aug 2014
Shivdayal Vs Meenabai
Madhya Pradesh High Court · (2014) 5 MPHT 306 : (2014) 53 MPLJ 610
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 43 Rule 1(d), Order 43 Rule 1(u), Order 9 Rule 13, 96
High Courts28 Aug 2014
Indore Development Authority Vs Burhani Grih Nirman Sahakari Sanstha Maryadit
Madhya Pradesh High Court · (2015) 1 MPHT 234 : (2014) 4 MPLJ 483
Constitution of India, 1950 — Article 14, 166, 166(1)Land Acquisition Act, 1894 — Section 11, 17, 4, 5, 54Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50, 50(1), 50(7), 51, 52
High Courts28 Aug 2014Dismissed
Elahibus Vs Union of India
Madhya Pradesh High Court · (2014) 4 MPHT 337
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85Penal Code, 1860 (IPC) — Section 143, 148, 149, 323, 447
High Courts28 Aug 2014Dismissed
Umesh Garg Vs State of MP
Madhya Pradesh High Court · (2014) 08 MP CK 0013
Constitution of India, 1950 — Article 226
High Courts28 Aug 2014
Zila Sahkari Kendriya Bank Mydt Vs Janki Prasad
Madhya Pradesh High Court · (2014) 08 MP CK 0009
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2), 78(1)
High Courts27 Aug 2014Allowed
Umesh Singh Tomar Vs Premlata Tomar
Madhya Pradesh High Court · (2014) 08 MP CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 125, 155(2), 156(1), 200, 202Hindu Marriage Act, 1955 — Section 13, 13BPenal Code, 1860 (IPC) — Section 294, 323, 34, 452, 498A
High Courts27 Aug 2014Allowed
Toran Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 08 MP CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 148, 149, 294, 307, 324
High Courts27 Aug 2014Allowed
Tantulal Ahirwar Vs Krishna Agro Sales
Madhya Pradesh High Court · (2014) 08 MP CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138