High Courts12 Jan 2015
Hiralal and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 01 MP CK 0089
Land Acquisition Act, 1894 - Section 18, 23 (1)-a-a, 23 (2), 4, 4 (1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 784 of 2,383
High Courts12 Jan 2015Dismissed
Mohan Vs Babulal
Madhya Pradesh High Court · (2015) 1 JLJ 179 : (2015) 2 MPLJ 193 : (2015) 2 RCR(Rent) 156
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), 12(1)(f)
High Courts12 Jan 2015Dismissed
Durga Vs Kallu
Madhya Pradesh High Court · (2015) 01 MP CK 0044
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Jan 2015Dismissed
State of Madhya Pradesh Vs Kanti Bai
Madhya Pradesh High Court · (2015) 01 MP CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378 (3)Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts09 Jan 2015Allowed
Kanhaiya Lal Vs State of MP
Madhya Pradesh High Court · (2015) 01 MP CK 0094
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18 (b), 52A, 8
High Courts09 Jan 2015
Deepak Cables (India) Ltd. Vs Managing Director, MPPKVVCL and Others
Madhya Pradesh High Court · (2015) 01 MP CK 0093
Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 11(6), 2(4)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 7, 7(1)
High Courts09 Jan 2015
Herbal House Vs Commissioner of Customs and Central Excise
Madhya Pradesh High Court · (2015) 319 ELT 23
Central Excises and Salt Act, 1944 - Section 35F
High Courts09 Jan 2015Dismissed
Dilip Buildcon Pvt. Ltd. Vs Principal Secretary The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 01 MP CK 0047
Arbitration Act, 1940 - Section 46Arbitration and Conciliation Act, 1996 - Section 11(5), 11(5)(6), 14, 17, 2(1)(d)Constitution of India, 1950 - Article 254(2)
High Courts09 Jan 2015Partly Allowed
Bholeram Soni Vs Union of India
Madhya Pradesh High Court · (2015) 2 MPJR 67 : (2015) 1 MPLJ 626
Constitution of India, 1950 - Article 227
High Courts08 Jan 2015
Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd. Vs Ramswaroop Kushwah
Madhya Pradesh High Court · (2015) 2 Crimes 446 : (2015) 2 JLJ 38 : (2015) 2 MPJR 236
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482
High Courts08 Jan 2015Disposed off
State of M.P. and Others Vs Rajendra Kumar Goyal and Others
Madhya Pradesh High Court · (2015) 2 MPJR 34 : (2015) 1 MPLJ 719
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 248
High Courts07 Jan 2015Dismissed
Nityanand Pande Vs Special Police Establishment Lokayukt
Madhya Pradesh High Court · (2015) 01 MP CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 482Judges (Protection) Act, 1985 - Section 2, 3, 3(1), 3(2)Madhya Pradesh Land Revenue Code, 1959 - Section 169, 190, 31, 44, 50
High Courts07 Jan 2015Allowed
Mahendra Kumar Dixit Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 01 MP CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Evidence Act, 1872 - Section 45A, 59, 63, 64, 65Penal Code, 1860 (IPC) - Section 120-B
High Courts07 Jan 2015Allowed
Dhano Bai Parihar Vs State of M.P.
Madhya Pradesh High Court · AIR 2015 MP 115 : (2015) 2 MPHT 346 : (2015) 2 MPJR 257 : (2015) 2 MPLJ 351
Constitution of India, 1950 - Article 226
High Courts07 Jan 2015Dismissed
Raghuveer Singh Vs Hargovind
Madhya Pradesh High Court · AIR 2015 MP 53
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 27
High Courts07 Jan 2015Dismissed
Bhag Singh Tomar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 01 MP CK 0038
Penal Code, 1860 (IPC) - Section 409
High Courts07 Jan 2015Dismissed
Anukriti Mishra Vs Gujrat National Law University
Madhya Pradesh High Court · (2015) 1 JLJ 196 : (2015) 2 MPJR 35 : (2015) 2 MPLJ 143
Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(2), 227, 32
High Courts06 Jan 2015Allowed
Bhagirath Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPHT 257
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 366, 376(1), 506
High Courts06 Jan 2015Allowed
Mohammed Yusuf Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 363 : (2015) 2 MPLJ 343
Madhya Pradesh Co-operative Societies Act, 1960 - Section 77, 77(14), 80-A
High Courts06 Jan 2015Allowed
C.B. Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 2 MPHT 132 : (2015) 2 MPLJ 285
Constitution of India, 1950 - Article 226