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Madhya Pradesh High Court judgments

47,648 judgments · page 783 of 2,383

High Courts19 Jan 2015Dismissed

Sukra Bai Vs Makhan Gir Mahant

Madhya Pradesh High Court · (2015) 2 MPLJ 113

Constitution of India, 1950 - Article 226Madhya Pradesh Land Revenue Code, 1959 - Section 165(6), 170-B
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High Courts19 Jan 2015Dismissed

Arun Yadav Vs MP Rajya Nirvachan Ayog

Madhya Pradesh High Court · AIR 2015 MP 46 : (2015) 1 MPJR 197 : (2015) 3 MPLJ 104

Constitution of India, 1950 - Article 226, 243-O, 243-ZG, 329, 329(b)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 122
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High Courts16 Jan 2015Dismissed

Mamta Bhardwaj Vs Madhusudan Bhardwaj

Madhya Pradesh High Court · AIR 2015 MP 103 : (2015) 1 JLJ 341 : (2015) 2 MPJR 87 : (2015) 1 MPLJ 677

Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4Family Courts Act, 1984 - Section 19(1)
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High Courts14 Jan 2015Dismissed

Lakhmichand Jain Vs Nitin Jain

Madhya Pradesh High Court · (2015) 01 MP CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 378(iv)Evidence Act, 1872 - Section 114Negotiable Instruments Act, 1881 (NI) - Section 138, 138, 138(b), 139, 139
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High Courts13 Jan 2015Dismissed

Mangya Vs Rama

Madhya Pradesh High Court · (2015) 01 MP CK 0096

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Marriage Act, 1955 - Section 11, 16, 5(i)Transfer of Property Act, 1882 - Section 53-A
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High Courts13 Jan 2015Allowed

Bhagirath Vs State of M.P.

Madhya Pradesh High Court · (2015) 01 MP CK 0061

Constitution of India, 1950 - Article 227Madhya Pradesh Land Revenue Code, 1959 - Section 44, 50
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High Courts13 Jan 2015Dismissed

Jhariyari Vs Satya Narain Kewat

Madhya Pradesh High Court · (2015) 3 MPLJ 185

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
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