High Courts02 Sept 2016Allowed

M/s. Tele World Marketing Vs Entorr-10 Television Pvt. Ltd.

Madhya Pradesh High Court · (2016) AIR(MP) 212 : (2017) 1 JabLJ 92 : (2017) 2 MPLJ 394

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 19(1)(g)Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 - Section 3, Section 4
High Courts31 Aug 2016Disposed Off

Bhagwan Das Choukse Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 236 : (2016) 4 MPLJ 559

Constitution of India, 1950 - Article 226Madhya Pradesh Gram Panchayat Raj Evam Gram Swaraj Adhiniyam, 1993 - Section 36(1)(a)(ii)Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 323, Section 435, Section 436
High Courts26 Aug 2016Dismissed

Koushailya Vs Pyare

Madhya Pradesh High Court · (2017) 170 AIC 349

Civil Procedure Code, 1908 (CPC) - Section 7Evidence Act, 1872 - Section 3Limitation Act, 1963 - Article 65
High Courts26 Aug 2016Dismissed

Jasbir Bhandari Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 417

Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1958 - Section 3, Section 4Constitution of India, 1950 - Article 226Madhya Pradesh Ancient Monuments and Archaeological Sites And Remains Act, 1964 - Section
High Courts22 Aug 2016Dismissed

Ram Milan Dubey Vs Ku. Vandana Jain

Madhya Pradesh High Court · (2017) 1 MPLJ 593

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 321Legal Services Authorities Act, 1987 - Section 20, Section 21