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Madhya Pradesh High Court judgments

47,638 judgments · page 710 of 2,382

High Courts29 Sept 2016Disposed Off

Arun Kapur Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 346

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 482Motor Vehicles Act, 1988 - Section 180, Section 181, Section 3, Section 4Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338
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High Courts28 Sept 2016Disposed Off

Santra Bai Lodha Vs State of M.P.

Madhya Pradesh High Court · (2016) 3 JabLJ 374

Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 52(3), Section 52(5), Section 52B, Section 55Madhya Pradesh Upaj (Vyapar Viniyaman) Adhiniyam, 1969 - Section 15
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High Courts27 Sept 2016Allowed

Ramesh Chandra Vs Gurubaksmal

Madhya Pradesh High Court · (2017) 1 MPLJ 333 : (2017) 1 RCRRent 685

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(f)
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High Courts20 Sept 2016Disposed Off

Maa Sheetla Satyapeeth Mandir Vyavasthapan Vs State of M.P.

Madhya Pradesh High Court · (2017) AIR(MP) 8 : (2016) 3 JabLJ 263 : (2016) 4 MPLJ 600

Constitution of India, 1950 - Article 226Madhya Pradesh Public Trust Act, 1951 - Section 36(1)(b), Section 4, Section 5, Section 5(2), Section 6Madhya Pradesh Public Trust Rules, 1962 - Rule 5(1)
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