COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 614 of 2,382

High Courts02 Apr 2018Allowed

Dr. Sahdev Prasad Gupta & Others Vs State Of Madhya Pradesh & Ors & Others

Madhya Pradesh High Court · (2018) 04 MP CK 0009

Madhya Pradesh Bhoj Open University Adhiniyam, 1991 — Section 25Madhya Pradesh Vishwavidyalaya Adhiniyam 1973 — Section 49(2)

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High Courts02 Apr 2018Allowed

Munna Alias Kushalpal Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0005

Indian Penal Code, 1860 — Section 34, 149, 304Code Of Criminal Procedure, 1973 — Section 161

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High Courts28 Mar 2018Allowed

Bannesingh Rajpur & Ors. Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0179

Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 227, 482

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High Courts28 Mar 2018Dismissed

Bhagirath & Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0176

Indian Penal Code, 1860 — Section 34, 302, 304, 304(2)

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High Courts28 Mar 2018Dismissed

Smt.Bhagwantibai Porwal Vs Smt. Munnibai And One Another

Madhya Pradesh High Court · (2018) 03 MP CK 0175

Indian Evidence Act, 1872 — Section 68, 69

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High Courts28 Mar 2018Dismissed

Indore Development Authority & Another Vs Manorama Solanki & Another

Madhya Pradesh High Court · (2018) 03 MP CK 0170

Constitution of India — Article 14

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High Courts28 Mar 2018Dismissed

M/S Farseen Rubber Industries Ltd. Vs. Commissioner Of Central Gst Indore

Madhya Pradesh High Court · (2018) 03 MP CK 0169

Central Excise Act, 1944 — Section 11A, 11AC, 14, 35G, 354Central Excise Rules, 2002 — Rule 4, 6, 8, 25

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High Courts28 Mar 2018Disposed Of

State Of Mp & Another Vs. Kundansingh & Others

Madhya Pradesh High Court · (2018) 03 MP CK 0159

M.P. Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Land Acquisition Act, 1894 — Section 4

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High Courts28 Mar 2018Dismissed

Aftab Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0158

Code Of Criminal Procedure, 1973 — Section 162, 374(2)Indian Penal Code 1860 — Section 376Indian Evidence Act, 1872 — Section 9

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High Courts28 Mar 2018Dismissed

Kallu Khan Vs State Of Mp

Madhya Pradesh High Court · (2018) 03 MP CK 0156

Code Of Criminal Procedure, 1973 — Section 293, 374Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25(1-B)(a), 27

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High Courts27 Mar 2018Dismissed

State Of Madhya Pradesh & Others Versus Babulal

Madhya Pradesh High Court · (2018) 03 MP CK 0182

Constitution of India — Article 32, 226Madhya Pradesh Uchcha Nyayalay (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts27 Mar 2018Allowed

Dharmendra Singh Sikarwar Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0181

Constitution of India — Article 226

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High Courts27 Mar 2018Allowed

Suresh Prasad Sharma Vs Smt. Janak Nandani

Madhya Pradesh High Court · (2018) 03 MP CK 0180

Hindu Marriage Act, 1955 — Section 13(1)(ib), 13(B)

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High Courts27 Mar 2018Dismissed

Gulrez Qureshi Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0178

Constitution of India — Article 32, 226Code Of Civil Procedure, 1908 — Rule Order 2 Rule 2, Order 9, Rule 9

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High Courts27 Mar 2018Dismissed

Ramvaran, S/O Shri Chandan Singh Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0177

Indian Penal Code, 1860 — Section 364ACode Of Criminal Procedure, 1973 — Section 232, 374

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High Courts27 Mar 2018Disposed Of

Chattrapal Singh Parihar Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2018) 03 MP CK 0174

Constitution of India — Article 20

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High Courts27 Mar 2018Disposed Of

Kailash S/O Bhurji Parmar (Bheel) Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0173

Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27

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High Courts27 Mar 2018Dismissed

Ramvaran, S/O Shri Chandan Singh Vs State Of Madhya pradesh

Madhya Pradesh High Court · (2018) 03 MP CK 0172

Code Of Criminal Procedure, 1973 — Section 232, 374Indian Penal Code, 1860 — Section 364A

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High Courts27 Mar 2018Disposed Of

Jitendra And Pradeep Vs. Mp State Electronic Development Co. Ltd

Madhya Pradesh High Court · (2018) 03 MP CK 0171

Prevention of Corruption Act, 1988 — Section 7, 10, 11, 13, 13(1)(D), 19, 19(1)Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471

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High Courts27 Mar 2018Allowed

Manoj Singh Vs. State Of M.P

Madhya Pradesh High Court · (2018) 03 MP CK 0168

Code Of Criminal Procedure, 1973 — Section 227, 306, 401Indian Penal Code 1860 — Section 34, 107, 294, 306, 323, 506

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