High Courts24 Jan 2019Dismissed
Chandar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0039
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 552 of 2,382
High Courts23 Jan 2019
Umesh Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0038
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394, 395Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts22 Jan 2019Dismissed
J. C. Gupta Vs Rajgarh – Sehore Kshetriya Gramin Bank
Madhya Pradesh High Court · (2019) 4 MPLJ 350
Indian Penal Code, 1860 — Section 201, 380, 409, 420, 457, 467, 477, 477(B)
High Courts22 Jan 2019Dismissed
Prem Narain Vs State Of Madhya Pradesh And Anr
Madhya Pradesh High Court · (2019) 1 JLJ 631 : (2019) 2 MPLJ 518
Code Of Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 49Transfer Of Property Act, 1882 — Section 17, 17(1)(b)
High Courts22 Jan 2019Disposed Off
Ram Dayal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0037
Code of Criminal Procedure, 1973 — Section 41, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 41A, 164, 438Indian Penal Code, 1860 — Section 323, 354, 506
High Courts22 Jan 2019
Anurag Saxena Vs Sjhri Radheshyam Julania and others
Madhya Pradesh High Court · (2019) 01 MP CK 0036
High Courts22 Jan 2019Allowed
Ashok Giri Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0035
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 26Juvenile Justice (Care and Protection of Children), 2015 — Section 94
High Courts21 Jan 2019
Chunnilal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0034
Code of Criminal Procedure, 1973 — Section 320(2), 439Indian Penal Code, 1860 — Section 294, 323, 326, 506
High Courts18 Jan 2019
Chandrashekhar Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0019
Scheduled Caste & Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi), 14A(2)Indian Penal Code, 1860 — Section 294, 323, 341, 354, 506Code of Criminal Procedure, 1973 — Section 437(3)
High Courts18 Jan 2019Disposed Off
Anil Singh Thakur Vs State of Madhya Pradesh & others
Madhya Pradesh High Court · (2019) 01 MP CK 0018
Constitution of India, 1950 — Article 19, 226
High Courts17 Jan 2019Dismissed
Baldev Thakur Vs State Bank of India
Madhya Pradesh High Court · (2019) 01 MP CK 0033
Code of Criminal Procedure, 1973 — Section 243, 252, 253, 254, 255, 256, 259, 482Evidence Act, 1872 — Section 65BNegotiable Instrument Act, 1881 — Section 139, 143
High Courts17 Jan 2019
Rachna Chauhan Vs Muzahid Khan @ Rahul Chohan)
Madhya Pradesh High Court · (2019) 01 MP CK 0032
Constitution of India, 1950 — Article 226
High Courts17 Jan 2019Disposed Off
Manish Asatkar & ors. Vs State of Madhya Pradesh & ors
Madhya Pradesh High Court · (2019) 01 MP CK 0031
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)Right of Children to Free and Compulsory Education Rules, 2010 — Rule 8(1), 8(2), 8(3), 11(5)
High Courts17 Jan 2019Dismissed
Principal Commission Of Income Tax Vs M/S Bhomiyaji Land And Finance Co.
Madhya Pradesh High Court · (2019) 01 MP CK 0030
Income Tax Act, 1961 — Section 143(3), 260A
High Courts17 Jan 2019Dismissed
Laxminarayan and others Vs Ramprasad and others
Madhya Pradesh High Court · (2019) 01 MP CK 0029
Civil Procedure Code, 1908 — Section 100
High Courts17 Jan 2019Dismissed
Harish and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0028
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 20(b)(2)(b), 31, 35, 42, 42(2), 50, 55, 57
High Courts17 Jan 2019
Rajkumar Vs Agrawal Panchan Samaj Ke Mukhiya Shantilal
Madhya Pradesh High Court · (2019) 01 MP CK 0027
M. P. Accommodation Control Act, 1961 — Section 12(1)(c)
High Courts17 Jan 2019Allowed
Hazari Lal & Ors Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0026
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 326, 436Code of Criminal Procedure, 1973 — Section 154, 391
High Courts17 Jan 2019Dismissed
Kushal Chandra Jain Vs Prakash Chand Bandil
Madhya Pradesh High Court · (2019) 01 MP CK 0025
Civil Procedure Code, 1908 — Section 100
High Courts17 Jan 2019Disposed Off
Sumit Singh Bhadoriya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0024
Code of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e)Indian Penal Code, 1860 — Section 173(8), 393Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13