COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 548 of 2,382

High Courts19 Feb 2019Dismissed

Dinesh Vs Union Of India & Others

Madhya Pradesh High Court · (2019) 02 MP CK 0059

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320(8)Indian Penal Code, 1860 — Section 34, 323, 376, 504

High Courts19 Feb 2019Allowed

Ruchi Gupta & Anr Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2019) 02 MP CK 0058

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4

High Courts19 Feb 2019Disposed Off

Balaram & Anr Vs State Of Madhya Prdesh And Another

Madhya Pradesh High Court · (2019) 02 MP CK 0057

Land Acquisition Act, 1894 — Section 4, 4(1), 6, 18, 23(1), 23(2), 54

High Courts19 Feb 2019Dismissed

Lokendra Singh Rajput And Ors. Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2019) 02 MP CK 0056

Constitution Of India, 1950 — Article 32, 226

High Courts18 Feb 2019Allowed

Arjun Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0055

Code Of Criminal Procedure, 1973 — Section 320, 320(2), 397, 401Indian Penal Code, 1860 — Section 34, 323, 325, 504, 506II

High Courts18 Feb 2019Dismissed

Rahul Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 327, 436, 506

High Courts18 Feb 2019

Priti Batham Vs Virendra Batham And Others

Madhya Pradesh High Court · (2019) 02 MP CK 0053

Protection Of Women from Domestic Violence Act, 2005 — Section 12

High Courts15 Feb 2019Dismissed

Bagh Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0052

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 353, 354, 354A, 451, 456, 506II

High Courts15 Feb 2019

Keshar Singh Bagoria Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 90, 376, 506

High Courts15 Feb 2019Dismissed

Siddharth Kumar Mishra & Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0050

Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 468A, 498A, 506IIDowry Prohibition Act, 1961 — Section 3, 4

High Courts15 Feb 2019Allowed

Anurag Others Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 02 MP CK 0049

Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506

High Courts15 Feb 2019Allowed

Mukhtar Husain Vs State Of Madhya Pradesh & Ors

Madhya Pradesh High Court · (2019) 2 MPWN 44

Prevention Of Cruelty to Animals Act, 1960 — Section 11DMotor Vehicles Act, 1988 — Section 66, 192Code Of Criminal Procedure, 1973 — Section 102, 457, 482

High Courts15 Feb 2019Dismissed

Kundan Soni & Others Vs Devendra Kumar Soni & Another

Madhya Pradesh High Court · (2019) 02 MP CK 0047

Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 17, 17(2)(v), 49

High Courts15 Feb 2019Dismissed

M/S Mayunk Industries A Proprietorship Firm Thr. Mr. Mayank Saxena Vs Union Bank Of India A Body Corporate Constituted Under The Banking

Madhya Pradesh High Court · (2019) 02 MP CK 0046

Code Of Civil Procedure, 1908 — Section 113, 114, Order 41 Rule 1, Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33

High Courts14 Feb 2019Disposed Off

Wakar Qureshi Vs Shahjadi And Others

Madhya Pradesh High Court · (2019) 02 MP CK 0045

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 rule 1, Order 43 Rule 1(r), Order 39 Rule 2Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5

High Courts14 Feb 2019

Daulat Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 300, 302, 303, 304, 304I, 304II

High Courts14 Feb 2019

Shiv Devi And Others Vs Mahesh Singh And Others

Madhya Pradesh High Court · (2019) 02 MP CK 0043

High Courts14 Feb 2019Allowed

Lakhan S/O Babulal Vs Kailash & Anr

Madhya Pradesh High Court · (2019) 02 MP CK 0042

Indian Penal Code, 1860 — Section 34, 302, 394, 397

High Courts14 Feb 2019Disposed Off

Jatin Patel Vs State Of Madhya Pradesh & Anr

Madhya Pradesh High Court · (2019) 02 MP CK 0041

Code Of Criminal Procedure, 1973 — Section 164, 320, 320(2), 32(5), 482Indian Penal Code, 1860 — Section 294, 307, 383, 385, 506II

High Courts14 Feb 2019Partly Allowed

Dayashankar And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 02 MP CK 0040

Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 294, 302, 506