High Courts28 Feb 2019
Raghuvir Singh Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0098
Constitution of India, 1950 — Article 227M.P. Industrial Relations Act, 1960 — Section 108
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Madhya Pradesh High Court judgments
47,636 judgments · page 546 of 2,382
High Courts28 Feb 2019Allowed
Praveena Tiwari Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2019) 02 MP CK 0097
Code of Criminal Procedure, 1973 — Section 107, 482Indian Penal Code, 1860 — Section 34, 306, 309, 420
High Courts27 Feb 2019Disposed Off
Rajesh Tiwari Vs State Of Mp And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0096
High Courts27 Feb 2019Dismissed
Decd. Kaluram S/O Narayan Rathod Person Of Unsound Mind Through Proposed Next Friend Smt. Ahilyabai Vs Sitaram And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0095
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 47, 54, Order 22 Rule 3, Order 22 Rule 4, Order 32 Rule 3, Order 22 Rule 4, Order 32 Rule 4, Order 32 Rule 5, Order 22 Rule 8, Order 22 Rule 12, Order 20 Rule 18
High Courts27 Feb 2019Dismissed
Koushal Kishore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0094
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts27 Feb 2019Partly Allowed
Dhannalal Alias Gabbar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0093
Indian Penal Code, 1860 — Section 34, 148, 149, 300, 302, 304, 304I, 307, 323, 324, 326Arms Act, 1959 — Section 25(1B)(b)Code of Criminal Procedure, 1973 — Section 428
High Courts26 Feb 2019Dismissed
Ram Singh Rajput And Others Vs State Of M.P.
Madhya Pradesh High Court · (2019) 02 MP CK 0104
Code of Criminal Procedure, 1973 — Section 161, 164, 174, 190, 226, 227, 228, 313, 397, 401, 482Indian Penal Code, 1860 — Section 34, 107, 306
High Courts26 Feb 2019
Kishori Lal Bhalavi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0092
High Courts26 Feb 2019Dismissed
Devendra Singh Kadam Vs Union Of India And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0091
Indian Penal Code, 1860 — Section 406, 420, 468
High Courts26 Feb 2019Disposed Off
Upendra Kumar & Others Vs Kamruddin & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0090
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 5 Rule 1, Order 5 Rule 2, Order 8 Rule 10, Order 5 Rule 20
High Courts26 Feb 2019
Utkarsh Saxena Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0089
Constitution of India, 1950 — Article 14, 21Code of Criminal Procedure, 1973 — Section 2(h), 2(g), 161, 227, 228Indian Penal Code, 1860 — Section 304B, 498A
High Courts26 Feb 2019Dismissed
Rampramod Gond S/O Ramu Singh Gond Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0088
Code of Criminal Procedure, 1973 — Section 161, 374(2)Code of Criminal Procedure, 1973 — Section 201, 302, 363, 364Evidence Act, 1872 — Section 27
High Courts25 Feb 2019
Abhishek Tiwari Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0087
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 13(4), 14, 17(4A)Transfer of Property Act, 1882 — Section 65A
High Courts25 Feb 2019Dismissed
Sanjay Sanju Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0086
Code of Criminal Procedure, 1973 — Section 110Indian Penal Code, 1860 — Section 506Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b)
High Courts25 Feb 2019Dismissed
Gulrej & Others Vs Md. Sabir & Another
Madhya Pradesh High Court · (2019) 02 MP CK 0085
Benami Transaction Act, 1988 — Section 3, 3(1), 4(1)
High Courts25 Feb 2019
United India Insurance Co.Ltd Vs Nirksha Devi & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0084
High Courts25 Feb 2019Dismissed
Badrilal (Deceased) Through L.Rs. Nirmala & Others Vs Akash & Another
Madhya Pradesh High Court · (2019) 02 MP CK 0083
Code of Civil Procedure, 1908 — Section 107, 107(2), Order 41 Rule 5, Order 7 Rule 11Court-Fees Act, 1870 — Section 12, 35
High Courts25 Feb 2019Dismissed
Firoz Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0082
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304IEvidence Act, 1872 — Section 27
High Courts25 Feb 2019
Manoj Dhanwani And Others Vs Chairman, Governing Body, Shri Govind Ram Saksaria Institute Of Technollgy & Science And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0081
High Courts25 Feb 2019Dismissed
Mukesh Ahirwar Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2019) 02 MP CK 0080
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 377, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6